High Courts21 Aug 1997Allowed
Ramjilal (Dead) Through L.R. Smt. Dulari Bai Mishra and Ors Vs Narayan Singh
Madhya Pradesh High Court · (1999) 2 MPJR 53
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, 100
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,736 of 2,382
High Courts21 Aug 1997Dismissed
Pushpa Yadav Vs Jiya Bai Yadav
Madhya Pradesh High Court · (1999) 3 LLJ 1113 : (1998) 2 MPLJ 522
Insurance Act, 1938 — Section 39Succession Act, 1925 — Section 384
High Courts20 Aug 1997
Suryakant Gupta Vs Rajaram Gupta and Others
Madhya Pradesh High Court · (1998) ILR (MP) 788 : (1998) 1 JLJ 307
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 3(A), Order 22 Rule 4, Order 22 Rule 5, 115
High Courts19 Aug 1997Allowed
Laxmi Prasad Vs Smt. Ganga Bai
Madhya Pradesh High Court · (1998) 2 MPJR 315
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100
High Courts19 Aug 1997Allowed
Dayal Singh Gaur Vs Smt. Pyari Bai
Madhya Pradesh High Court · (1998) 1 MPJR 311
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Aug 1997
Subhashchand Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 1 JLJ 286
Criminal Procedure Code, 1973 (CrPC) — Section 436Railway Property (Unlawful Possession) Act, 1966 — Section 3, 8, 8(3)
High Courts14 Aug 1997Allowed
Lal Bahadur Singh Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 MPLJ 26
Limitation Act, 1963 — Article 112, 27Madhya Pradesh Land Revenue Code, 1959 — Section 248, 248(1)
High Courts14 Aug 1997Dismissed
National Insurance Co. Ltd. Vs Mohar Singh and Others
Madhya Pradesh High Court · (1998) 2 ACC 466 : (1999) ACJ 172 : (1997) 2 MPLJ 608
High Courts13 Aug 1997Dismissed
Neerabai and Another Vs Board of Revenue and Others
Madhya Pradesh High Court · AIR 1998 MP 157 : (1997) ILR (MP) 412
Hindu Succession Act, 1956 — Section 14(1)(2)
High Courts13 Aug 1997Allowed
New India Assurance Co. Ltd. Vs Mahila Bhanti Bai and Others
Madhya Pradesh High Court · (1998) 2 ACC 460 : (1997) 2 MPLJ 417
Motor Vehicles Act, 1939 — Section 95(2), 96
High Courts12 Aug 1997
Dr. Ram Das and Another Vs Sukhdev Singh and Others
Madhya Pradesh High Court · (1999) ACJ 55 : (1997) 2 MPLJ 539
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Aug 1997Allowed
Taj Singh @ Tejpal Singh Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (2000) ACJ 214 : (1998) 1 MPLJ 574
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Aug 1997
Shanti Devi Verma and Another Vs Babulal and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 453
Motor Vehicles Act, 1988 — Section 168
High Courts11 Aug 1997Allowed
Oriental Insurance Co. Ltd. Vs Radharani Soni and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 645
Motor Vehicles Act, 1988 — Section 2(21)
High Courts11 Aug 1997Dismissed
Sitaram Madanlal Saraogi Vs Hemchand Bhagwandas Jain
Madhya Pradesh High Court · (1998) 1 MPLJ 561
Specific Relief Act, 1963 — Section 10, 16(1), 20
High Courts11 Aug 1997Dismissed
Dudhnath Hukum Singh Vs Ashok Mahadeo Sangewar
Madhya Pradesh High Court · (1998) 1 MPJR 31 : (1998) 2 MPLJ 50
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts11 Aug 1997Partly Allowed
Oriental Insurance Co. Ltd. Vs Smt. Radharani and Others
Madhya Pradesh High Court · (1999) ACJ 1524 : AIR 1999 MP 47 : (1998) 1 MPJR 264 : (1998) 1 MPLJ 645
Motor Vehicles Act, 1988 — Section 147
High Courts11 Aug 1997
Kuldeep Singh Vs Mubarik Hussain and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 359
Motor Vehicles Act, 1988 — Section 168
High Courts08 Aug 1997
Samant Construction (P.) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 96 TAXMAN 529
Finance Act, 1997 — Section 2(17)Income Tax Act, 1961 — Section 147(b), 148, 154, 256(1), 256(2)
High Courts08 Aug 1997Allowed
Laxmi Gontiya and Another Vs Nand Lal Tahalramani and Others
Madhya Pradesh High Court · (1999) ACJ 241
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 173