COURT ARCHIVE

Madhya Pradesh High Court judgments

47,648 judgments · page 1,691 of 2,383

High Courts16 Feb 1999Dismissed

Onkar Prasad Vishwakarma Vs M.P. State Road Transport Corporation and Others

Madhya Pradesh High Court · (2000) 2 LLJ 807

Constitution of India, 1950 — Article 12, 226Madhya Pradesh Industrial Employment (Standing Orders) Rules, 1963 — Rule 12(3), 6(6)Madhya Pradesh Industrial Relations Act, 1960 — Section 107(A), 31(3), 61

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High Courts16 Feb 1999

Balram Vs State of M.P.

Madhya Pradesh High Court · (1999) 2 ACR 1841 : (2006) ILR (MP) 1571

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1), 50

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High Courts15 Feb 1999Dismissed

Julekha Bi and Another Vs Mohammad Fazal

Madhya Pradesh High Court · (1999) CriLJ 3890 : (2000) ILR (MP) 631

Criminal Procedure Code, 1973 (CrPC) — Section 125 , 126, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5

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High Courts15 Feb 1999Dismissed

Kaushal Prasad Vs Moolchand Alias Mula Agrawal

Madhya Pradesh High Court · (2000) 1 MPJR 594

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 12

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High Courts12 Feb 1999

Keshrimal Bapulal Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1999) 104 TAXMAN 414

Income Tax Act, 1961 — Section 143(1)

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High Courts12 Feb 1999

Commissioner of Income Tax Vs Smt. Padma Devi Jain

Madhya Pradesh High Court · (2000) 245 ITR 818

Income Tax Act, 1961 — Section 256, 271(1)

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High Courts11 Feb 1999Dismissed

Oriental Insurance Co. Ltd. Vs Kalawati Gupta and Others

Madhya Pradesh High Court · (2000) ACJ 894

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High Courts11 Feb 1999Allowed

Smt. Annapurnabai @ Bhoori Vs State of M.P.

Madhya Pradesh High Court · (1999) 2 DMC 196

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A

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High Courts11 Feb 1999Allowed

Annapurnabai @ Bhoori Vs State of M.P.

Madhya Pradesh High Court · (2000) 1 DMC 699 : (1999) 2 MPLJ 85

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A

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High Courts11 Feb 1999

Smt. Shashi Devi Vs Income Tax Officer and Others

Madhya Pradesh High Court · (2001) ILR (MP) 310 : (2000) 241 ITR 216 : (1999) 107 TAXMAN 163

Finance Act, 1997 — Section 64Income Tax Act, 1961 — Section 131, 131(1)

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High Courts11 Feb 1999

Commissioner of Income Tax Vs National Textile Corporation

Madhya Pradesh High Court · (1999) 239 ITR 176

Income Tax Act, 1961 — Section 40A, 40A(7)

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High Courts11 Feb 1999Allowed

Vijay Kumar Jain Vs Smt. Kalpana Jain

Madhya Pradesh High Court · (2000) 1 DMC 399

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts11 Feb 1999

Arjun Kushwah Vs State of M.P.

Madhya Pradesh High Court · (1999) 2 DMC 118

Penal Code, 1860 (IPC) — Section 306

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High Courts11 Feb 1999

COMMISSIONER OF INCOME TAX Vs NATIONAL TEXTILE CORPORATION

Madhya Pradesh High Court · (1999) 153 CTR 330 : (1999) 104 TAXMAN 37

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High Courts11 Feb 1999

SMT. SHASIR DEVI Vs INCOME TAX OFFICER and Others

Madhya Pradesh High Court · (1999) 154 CTR 1

Constitution of India, 1950 — Article 227Finance Act, 1997 — Section 62, 64, 65, 67, 68Income Tax Act, 1961 — Section 131, 132, 139, 143

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High Courts10 Feb 1999

Pramod Kumar Sharma Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2000) 1 DMC 60

Penal Code, 1860 (IPC) — Section 201, 304B, 498A

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High Courts10 Feb 1999Allowed

Smt. Urmila Devi Vs Deepak Kumar Vyas

Madhya Pradesh High Court · AIR 2000 MP 32 : (1999) 2 DMC 52 : (1999) ILR (MP) 670 : (1999) 2 MPLJ 212

Hindu Marriage Act, 1955 — Section 13

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High Courts10 Feb 1999

COMMISSIONER OF INCOME TAX Vs SMT. PADMA DEVI JAIN

Madhya Pradesh High Court · (2000) 158 CTR 278 : (2002) 123 TAXMAN 1074

Income Tax Act, 1961 — Section 256, 271

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High Courts09 Feb 1999

Commissioner of Income Tax Vs Jakko Poyry Engineering

Madhya Pradesh High Court · (2000) 241 ITR 546 : (1999) 103 TAXMAN 457

Income Tax Act, 1961 — Section 256(2), 9

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High Courts09 Feb 1999Dismissed

Smt. Bhagwanti Vs Laxmandas Panjwani

Madhya Pradesh High Court · AIR 2000 MP 190 : (1999) 2 DMC 40 : (2000) ILR (MP) 371 : (2000) 2 MPHT 491 : (2000) 1 MPLJ 631

Hindu Marriage Act, 1955 — Section 23

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