High Courts29 Jul 1999
Ishwar Singh Agrawal Vs Ashok Kumar Garg and Others
Madhya Pradesh High Court · (2001) ACJ 1714 : (1999) 2 MPLJ 598
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(5), 149(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 1,679 of 2,383
High Courts28 Jul 1999
Commissioner of Income Tax Vs Pithampur Conzima (P.) Ltd.
Madhya Pradesh High Court · (2000) 244 ITR 442 : (2000) 112 TAXMAN 353
Income Tax Act, 1961 — Section 256(2), 68
High Courts28 Jul 1999Allowed
Hukum Singh Hazara Singh Vs Assistant Sales Tax Officer and Others
Madhya Pradesh High Court · (1999) 07 MP CK 0051
Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 18(6), 39(1), 39(2), 4AMadhya Pradesh General Sales Tax Rules, 1959 — Rule 69A
High Courts27 Jul 1999Allowed
Janggu @ Shobhit and Others Vs The State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 281
Penal Code, 1860 (IPC) — Section 34, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(5)
High Courts27 Jul 1999Allowed
Janggu @ Shobhit and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) CriLJ 711 : (1999) 2 MPLJ 474
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts27 Jul 1999Allowed
Bhojram and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2000) 1 DMC 299 : (2000) 2 MPLJ 23
Penal Code, 1860 (IPC) — Section 107, 109, 306, 323
High Courts27 Jul 1999Dismissed
Shahina Praveen (Smt.) and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 JLJ 190
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Act, 1993 — Section 85, 85(1)Madhya Pradesh Panchayat Shiksha Karmis (Recruitment and Conditions of Service) Rules, 1997 — Rule 12, 3
High Courts27 Jul 1999Allowed
Dhani Ram Nathoo Ram Kushwha Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 MPJR 553 : (2000) 1 MPLJ 248 : (2000) 2 RCR(Criminal) 824
Penal Code, 1860 (IPC) — Section 224, 302, 84
High Courts27 Jul 1999Dismissed
Indian Railway Construction Company Ltd. Vs Singh Construction Company, Bilaspur
Madhya Pradesh High Court · (2000) 2 MPLJ 473
Arbitration Act, 1940 — Section 20, 30, 39
High Courts26 Jul 1999Dismissed
Kedia Distilleries Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Madhya Pradesh High Court · (2002) 109 CompCas 444 : (2000) 1 MPLJ 242
Civil Procedure Code, 1908 (CPC) — Section 2(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts25 Jul 1999Dismissed
Rama Shankar Mishra and Another Vs Kuladhipati, A.P.S. University and Others
Madhya Pradesh High Court · (2000) 1 MPHT 533
Constitution of India, 1950 — Article 226, 361Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 12(1), 13, 13(2), 13(6), 13(7)
High Courts23 Jul 1999
Gajanand and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2000 MP 2
Constitution of India, 1950 — Article 166Land Acquisition Act, 1894 — Section 4, 5A
High Courts23 Jul 1999Allowed
State of M.P. and others Vs Swami Traders
Madhya Pradesh High Court · (2001) ILR (MP) 1495 : (2001) 1 MPJR 15 : (2001) 1 MPLJ 69
Madhya Pradesh Excise Act, 1915 — Section 62Madhya Pradesh Foreign Liquor Rules, 1996 — Rule 8
High Courts23 Jul 1999
Lavkush Prasad Gautum Vs Food Corporation of India and Others
Madhya Pradesh High Court · (2000) ILR (MP) 815 : (2002) 4 LLJ 405 : (2001) 1 MPJR 101 : (2001) 2 MPLJ 54
Constitution of India, 1950 — Article 226
High Courts23 Jul 1999Allowed
Ram Sewak and Others Vs State of M.P.
Madhya Pradesh High Court · (2001) ILR (MP) 273 : (2000) 1 MPHT 295
Evidence Act, 1872 — Section 113A, 114Penal Code, 1860 (IPC) — Section 107, 306
High Courts23 Jul 1999Allowed
Asgari Begam (Smt.) and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2000) 85 FLR 860 : (2000) 3 LLJ 1249
Workmens Compensation Act, 1923 — Section 3
High Courts23 Jul 1999Dismissed
Shri Ravindranath Shrivastava Vs Union of India and Others
Madhya Pradesh High Court · (2000) 2 MPJR 484
Constitution of India, 1950 — Article 226, 227
High Courts23 Jul 1999Dismissed
State of M.P. and others Vs Mandir Shri Khanderao, Gwalior
Madhya Pradesh High Court · (2000) 3 MPLJ 172
High Courts22 Jul 1999Dismissed
Chain Singh Panwar Vs State of M. P. and others
Madhya Pradesh High Court · (2000) 1 MPLJ 317
Madhya Pradesh Vishwa Vidyalaya (Sanshodhan) Adhiniyam, 1996 — Section 49AMadhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 49
High Courts22 Jul 1999Dismissed
Subhash Kumar Manwani Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2000 MP 109 : (2000) ILR (MP) 854 : (2000) 1 MPLJ 153 : (2000) 2 RCR(Civil) 572 : (2000) 2 RCR(Criminal) 383
Contract Act, 1872 — Section 30