COURT ARCHIVE

Madhya Pradesh High Court judgments

47,648 judgments · page 1,663 of 2,383

High Courts01 Dec 1999Allowed

Jageshwar Ramsahay Ahir Vs Parmeshwar Ramprasad Yadav and Others

Madhya Pradesh High Court · AIR 2000 MP 223 : (2000) 2 MPJR 218 : (2000) 3 MPLJ 185

Evidence Act, 1872 — Section 114, 35Limitation Act, 1963 — Article 64, 65Madhya Pradesh Land Revenue Code, 1959 — Section 117

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High Courts01 Dec 1999Dismissed

Jitendra Singh Thakur Vs Meera Prasad and Another

Madhya Pradesh High Court · (2000) 1 MPHT 549 : (2000) 2 MPLJ 369

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 226

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High Courts30 Nov 1999Dismissed

Mohammad Iqbal Sheikh Vs State of M.P.

Madhya Pradesh High Court · (2000) 2 MPJR 259

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High Courts30 Nov 1999Dismissed

M.B. Gharpuray Engineers and Builders Vs State of M.P.

Madhya Pradesh High Court · (2000) 1 MPJR 566 : (2000) 2 MPLJ 210

Arbitration Act, 1940 — Section 14, 30, 33

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High Courts29 Nov 1999Allowed

Jugla alias Ramdas Vs State of M.P.

Madhya Pradesh High Court · (2000) 1 JLJ 145 : (2000) 1 MPHT 318 : (1999) 2 MPJR 609 : (2000) 2 MPLJ 414

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 201, 302

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High Courts27 Nov 1999Allowed

Gyan Chand Jain Vs Collector, Dist. Jabalpur and another

Madhya Pradesh High Court · (2001) 1 MPJR 71 : (2001) 1 MPLJ 419

Defence of India Rules, 1939 — Rule 39

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High Courts27 Nov 1999Dismissed

Mohanlal Prasad Prajapati Vs State of M.P. and others

Madhya Pradesh High Court · (2000) 3 MPLJ 56

Constitution of India, 1950 — Article 226, 227

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High Courts27 Nov 1999

New India Assurance Co. Ltd. Vs Devram and Others

Madhya Pradesh High Court · (2000) 1 ACC 282

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High Courts27 Nov 1999

Rajesh Kumar Tripathi and Others Vs Board of Secondary Education

Madhya Pradesh High Court · (2000) 1 MPHT 486 : (2000) 2 MPLJ 108

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High Courts26 Nov 1999Allowed

A.K. Singh, Special Railway Magistrate, Jabalpur Vs Virendra Kumar Jain, Advocate

Madhya Pradesh High Court · (2001) 1 MPLJ 324

Criminal Procedure Code, 1973 (CrPC) — Section 197, 202(1), 408, 410Judges (Protection) Act, 1985 — Section 3Penal Code, 1860 (IPC) — Section 500

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High Courts26 Nov 1999Dismissed

Kamalrani Rajaram Guru and Others Vs Km. Pinki

Madhya Pradesh High Court · (2001) 2 MPLJ 677

Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 16(c)

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High Courts26 Nov 1999

State of M.P. Vs R.P. Gupta, Advocate

Madhya Pradesh High Court · (2000) 1 MPHT 509 : (2000) 1 MPJR 185 : (2000) 1 MPLJ 304

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts26 Nov 1999Dismissed

Jogilal and Others Vs Mansharam and Another

Madhya Pradesh High Court · (2000) 1 MPHT 392

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 131, 131(2)

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High Courts26 Nov 1999Dismissed

Kamalrani Rajaram Guru and others Vs Kumari Pinki and another

Madhya Pradesh High Court · (2001) 2 MPLJ 677

Specific Relief Act, 1963 — Section 16(c)

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High Courts26 Nov 1999Dismissed

State of M.P. and Another Vs Uttam Chand and Others

Madhya Pradesh High Court · (2000) 2 JLJ 143

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4, Order 43 Rule 1, 151Madhya Pradesh Land Revenue Code, 1959 — Section 237, 248

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High Courts24 Nov 1999Dismissed

VXL India Limited and another Vs Keshav Brij Bhushan Das Aggarwal and another

Madhya Pradesh High Court · (2001) 1 MPLJ 344

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, 96

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High Courts24 Nov 1999Dismissed

New India Assurance Co. Ltd. Vs Shambhu Nath Gupta and Others

Madhya Pradesh High Court · (2001) ACJ 1816

Motor Vehicles Act, 1988 — Section 163, 2

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High Courts24 Nov 1999Allowed

Adim Jati Sewa Sahakari Samiti Maryadit and another Vs State of M.P. and others

Madhya Pradesh High Court · (2000) 1 MPJR 634 : (2000) 3 MPLJ 255

Madhya Pradesh Co-operative Societies Act, 1960 — Section 53(1)

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High Courts24 Nov 1999Dismissed

Amrita @ Amritlal Vs State of M. P.

Madhya Pradesh High Court · (2001) 2 MPLJ 251

Penal Code, 1860 (IPC) — Section 302, 307

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High Courts24 Nov 1999Dismissed

Shree Taran Taran Cold Retreaders Vs State of M.P.

Madhya Pradesh High Court · (2000) 1 MPLJ 526

Madhya Pradesh General Sales Tax Act, 1958 — Section 12

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