High Courts13 Feb 2001

Hariram Vs State

Madhya Pradesh High Court · (2001) 3 MPHT 178 : (2001) 2 MPLJ 202

Criminal Procedure Code, 1973 (CrPC) — Section 59Madhya Pradesh Excise (Amendment) Act, 2000 — Section 34Madhya Pradesh Excise Act, 1915 — Section 49
High Courts13 Feb 2001Dismissed

Vinod Kumar Pathak Vs State of M.P. and others

Madhya Pradesh High Court · (2001) ILR (MP) 938 : (2001) 3 MPHT 247 : (2001) 3 MPLJ 348

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 117
High Courts06 Feb 2001

Padam Kumar Vs Union of India and Others

Madhya Pradesh High Court · (2001) 169 CTR 23 : (2001) 250 ITR 45 : (2002) 120 TAXMAN 30

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 222, 276Income Tax Rules, 1962 — Rule 11, 4