High Courts04 Oct 2001Dismissed
M.P. Dongre Vs Kusumlata Shukla
Madhya Pradesh High Court · (2002) 1 MPLJ 40
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E, 23J(i)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,595 of 2,383
High Courts04 Oct 2001
Sanjay Kumar Agrawal Vs Arjun Kumar and Others
Madhya Pradesh High Court · (2002) 1 MPHT 59
Motor Vehicles Act, 1939 — Section 110, 85
High Courts03 Oct 2001
Commissioner of Income Tax Vs S.R. CONSTRUCTION
Madhya Pradesh High Court · (2002) 172 CTR 458 : (2001) ILR (MP) 1274 : (2002) 1 MPJR 118 : (2002) 2 MPLJ 81
High Courts03 Oct 2001Allowed
M/s Ferro Concrete Construction (India) Ltd. Vs Regional Provident Fund Commissioner, M.P. and Others
Madhya Pradesh High Court · (2002) 1 MPJR 221
Income Tax Act, 1961 — Section 226(3)
High Courts28 Sept 2001Dismissed
Ramjati Sharma Vs M.P. State Co-operative Tribunal, Bhopal and others
Madhya Pradesh High Court · (2001) 2 MPJR 359 : (2001) 3 MPLJ 399
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2), 86
High Courts27 Sept 2001Dismissed
Ramlal Tripathi Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 1 MPHT 443 : (2002) 2 MPLJ 519
Constitution of India, 1950 — Article 226, 227
High Courts27 Sept 2001Allowed
Steel Tubes of India Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 128 STC 587
High Courts27 Sept 2001Dismissed
Daljeet Singh and Others Vs Hardeep Singh and Others
Madhya Pradesh High Court · (2003) ACJ 727 : (2002) 1 MPLJ 110
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts27 Sept 2001Dismissed
Daljit Singh and Others Vs Hardeep Singh and Others
Madhya Pradesh High Court · (2001) 2 MPJR 474
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts26 Sept 2001Dismissed
Jagannath Prasad Soni and Others Vs Laxmi Narain Soni and Others
Madhya Pradesh High Court · (2001) 4 MPHT 247
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 115
High Courts26 Sept 2001Dismissed
State of Madhya Pradesh and Another Vs Jayshree Joshi and Others
Madhya Pradesh High Court · (2003) ACJ 1245 : (2002) 1 MPLJ 547
High Courts25 Sept 2001Dismissed
Commissioner of Income Tax Vs Pradeep Kumar Ganediwal
Madhya Pradesh High Court · (2002) 175 CTR 65 : (2002) 253 ITR 361
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts24 Sept 2001Dismissed
Prakash Asnani Vs Tikamdas and Another
Madhya Pradesh High Court · (2001) 4 MPHT 230 : (2002) 2 MPLJ 461 : (2002) 3 RCR(Criminal) 358
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98, 100, 96Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 198, 199
High Courts22 Sept 2001
Sonulal and Others Vs Janki Bai and Others
Madhya Pradesh High Court · (2002) 1 MPHT 131 : (2002) 1 MPLJ 401
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 20 Rule 16, Order 20 Rule 16, Order 20 Rule 6, Order 20 Rule 6A
High Courts22 Sept 2001Dismissed
Hazarilal (deceased) through L.Rs. Ashok Kumar Adalia and Others Vs Munnibai and Others
Madhya Pradesh High Court · (2001) ILR (MP) 1013 : (2001) 4 MPHT 243 : (2002) 2 MPLJ 17
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 16
High Courts22 Sept 2001Dismissed
Union of India Vs Sanjay
Madhya Pradesh High Court · (2003) ACJ 1349 : (2001) 4 MPHT 496 : (2002) 2 MPLJ 330
Railways Act, 1989 — Section 123, 124Railways Rules, 1890 — Rule 115, 120, 130, 131
High Courts20 Sept 2001
New India Assurance Co. Ltd. Vs Amirkhan and Others
Madhya Pradesh High Court · (2002) 2 ACC 145
Motor Vehicles Act, 1988 — Section 173
High Courts20 Sept 2001Allowed
Sheikh Tausif Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2002) CriLJ 1562 : (2002) 1 MPHT 61 : (2002) 1 MPJR 38 : (2002) 1 MPLJ 263
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482, 50(4)Forest Act, 1927 — Section 2, 26, 52, 52Wild Life (Protection) Act, 1972 — Section 11, 2, 2(36), 2(37), 26
High Courts20 Sept 2001Dismissed
Hari Ram Vs Nagar Palika Prashashak
Madhya Pradesh High Court · (2001) 4 MPHT 269 : (2002) 2 MPLJ 215
Civil Procedure Code, 1908 (CPC) — Section 100, 109Madhya Pradesh Municipalities Act, 1961 — Section 110, 18, 319
High Courts18 Sept 2001Dismissed
Ram Sewak and Others Vs Chakresh Kumar Jain
Madhya Pradesh High Court · (2001) 4 MPHT 375 : (2002) 3 MPLJ 604
Civil Procedure Code, 1908 (CPC) — Section 100, 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(7)