High Courts02 Jan 2002Dismissed
State of Madhya Pradesh Vs Mehboob Khan and Others
Madhya Pradesh High Court · (2002) 1 MPHT 241 : (2002) 1 MPLJ 611
Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 307
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 1,586 of 2,383
High Courts02 Jan 2002Allowed
Centre of Indian Trade Union and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2002) 1 MPHT 179
Constitution of India, 1950 — Article 227Dock Workers (Regulation of Employment) Act, 1948 — Section 5Industrial Disputes Act, 1947 — Section 10A, 2(i)
High Courts02 Jan 2002Allowed
Prem Narayan Sharma Vs Sunil Gupta and Others
Madhya Pradesh High Court · (2002) 2 ACC 612 : (2003) ACJ 1584 : (2002) 1 MPHT 562 : (2002) 1 MPJR 123
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts02 Jan 2002Allowed
Dariav Singh Verma Vs Life Insurance Corporation of India
Madhya Pradesh High Court · (2002) 94 FLR 273 : (2002) 3 LLJ 373
High Courts02 Jan 2002
Amil Hakimuddin and Others Vs Abbas Husain and Others
Madhya Pradesh High Court · (2002) ILR (MP) 991 : (2002) 5 MPHT 181 : (2002) 2 MPLJ 50
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Madhya Pradesh Wakf (Amendment) Act, 1994 — Section 112(3)Waqf Act, 1954 — Section 5(2), 6(1), 6(4)
High Courts02 Jan 2002
Smt. Nirmala @ Kajal and Others Vs Sanjay Kumar Sukhawani
Madhya Pradesh High Court · (2002) 1 DMC 793
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 12(1)
High Courts14 Dec 2001
M.C. Shrivastava and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2002) 2 MPLJ 607
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 32
High Courts14 Dec 2001Allowed
Jagannath Vs State of M.P.
Madhya Pradesh High Court · (2002) 3 MPHT 107 : (2003) 3 MPLJ 448
Penal Code, 1860 (IPC) — Section 436
High Courts14 Dec 2001Dismissed
Bhanwar and Another Vs State of M.P.
Madhya Pradesh High Court · (2001) 12 MP CK 0029
Penal Code, 1860 (IPC) — Section 376
High Courts14 Dec 2001Allowed
Jai Singh Vs Director General, Headquarters Central Reserve Police Force and Others
Madhya Pradesh High Court · (2002) 2 MPHT 203
Penal Code, 1860 (IPC) — Section 147, 149, 294, 307, 323
High Courts14 Dec 2001Allowed
Bapulal and Another Vs State of M.P.
Madhya Pradesh High Court · (2002) 3 MPHT 70
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts14 Dec 2001Allowed
Raju @ Rajendra Prasad Vs State of M.P.
Madhya Pradesh High Court · (2002) CriLJ 2367 : (2002) 1 DMC 655 : (2002) 3 MPLJ 277
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 304B, 306, 498A, 506
High Courts13 Dec 2001Dismissed
Shri Balaji Enterprises Vs Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2002) 128 STC 414
Constitution of India, 1950 — Article 227
High Courts13 Dec 2001Allowed
Anil Kumar Grover Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2002) 1 MPHT 490 : (2002) 2 MPLJ 178
Constitution of India, 1950 — Article 14
High Courts13 Dec 2001Dismissed
M.L. Jain Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2002) 1 MPHT 239 : (2002) 1 MPJR 423 : (2002) 2 MPLJ 602
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 467, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Dec 2001Dismissed
Jangbahadur Singh Virdi Vs Madhya Pradesh Financial Corporation
Madhya Pradesh High Court · (2001) 12 MP CK 0007
Constitution of India, 1950 — Article 226, 227State Financial Corporations Act, 1951 — Section 29
High Courts12 Dec 2001Allowed
Ram Sahay Patel Vs M.P. Pollution Control Board, Bhopal and others
Madhya Pradesh High Court · (2003) 1 MPJR 103 : (2001) 1 MPLJ 374
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25G
High Courts12 Dec 2001Allowed
H.J. Warren Vs Union of India and Others
Madhya Pradesh High Court · (2002) 1 MPHT 235 : (2002) 2 MPLJ 136
Pension Regulations for the Air Force Act, 1961 — Regulation 144
High Courts11 Dec 2001Allowed
Gwalior Potteries and Others Vs Bhagwandas and Others
Madhya Pradesh High Court · (2002) 94 FLR 521 : (2002) 4 LLJ 191
Industrial Disputes Act, 1947 — Section 11A
High Courts11 Dec 2001Dismissed
Mohammad Mushtaque Vs Jama Masjid Committee, Sagar
Madhya Pradesh High Court · (2002) 1 MPHT 551 : (2002) 1 MPJR 173 : (2002) 2 MPLJ 56
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 28