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Madhya Pradesh High Court judgments

47,651 judgments · page 1,570 of 2,383

High Courts04 Apr 2002

Abdul Majid Khan Vs N.M. George and Another

Madhya Pradesh High Court · (2002) 2 JLJ 65 : (2002) 3 MPHT 514 : (2002) 3 MPLJ 444 : (2002) 3 MPLJ 106 : (2002) 3 RCR(Criminal) 671

Criminal Procedure Code, 1973 (CrPC) — Section 29(2), 357, 357(1)Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts03 Apr 2002

Dadu Vs State of M.P.

Madhya Pradesh High Court · (2002) 2 JLJ 184 : (2002) 5 MPHT 162 : (2002) 3 MPLJ 495

Penal Code, 1860 (IPC) — Section 304II, 323
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High Courts03 Apr 2002Dismissed

Lakhan Lal Patel Vs State of M.P. and Others

Madhya Pradesh High Court · (2002) 3 MPHT 519 : (2002) 1 MPJR 414 : (2002) 3 MPLJ 41

Madhya Pradesh Panchayat Nirvachan Niyam, 1995 — Rule 80Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 122
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High Courts02 Apr 2002Allowed

Chimanlal Rawal Vs Aslam and Others

Madhya Pradesh High Court · (2003) ACJ 2024 : (2003) ILR (MP) 963 : (2002) 2 JLJ 231 : (2002) 3 MPHT 488 : (2002) 2 MPJR 476 : (2002) 4 MPLJ 132

Motor Vehicles Act, 1988 — Section 166(3), 171, 173
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High Courts02 Apr 2002

New India Assurance Co. Ltd. Vs Smt. Guddi and Others

Madhya Pradesh High Court · (2003) ACJ 1526 : (2003) 1 JLJ 79 : (2002) 2 MPHT 308 : (2002) 2 MPJR 275

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 242Motor Vehicles Act, 1988 — Section 173
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