High Courts06 Nov 2023Allowed
Pradhuman Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 173, 309, 438Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 154 of 2,481
High Courts06 Nov 2023Allowed
Nitin Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0008
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts06 Nov 2023Allowed
Bharat Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37
High Courts06 Nov 2023Dismissed
Gaurav @ Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 148, 323, 329
High Courts03 Nov 2023Allowed
Premchand Joshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 420, 467, 468
High Courts03 Nov 2023Allowed
Anil And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 201, 302, 394, 397Arms Act, 1959 — Section 25(A)(B), 27
High Courts03 Nov 2023Allowed
Banshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Nov 2023Allowed/Disposed Of
Jitendra And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 365
High Courts03 Nov 2023Allowed
Bablu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 506
High Courts03 Nov 2023Disposed Of
Anuj Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 451, 457, 482
High Courts03 Nov 2023Disposed Of
Sanjay Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 451, 457, 482
High Courts03 Nov 2023Disposed Of
Yasir Vs District Collector Office Of The Collectorate
Madhya Pradesh High Court · (2023) 11 MP CK 0036
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 12
High Courts02 Nov 2023Allowed
Gopal Adiwasi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0035
Madhya Pradesh Excise Act, 1915 — Section 34, 49(A)Code Of Criminal Procedure, 1973 — Section 41A, 439Constitution Of India, 1950 — Article 226
High Courts02 Nov 2023Allowed
Manohar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Nov 2023Allowed
Jitendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 368, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts02 Nov 2023Allowed
Ramvaran @ Dabbu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0031
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Nov 2023Allowed
Golu @ Akash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0030
Indian Penal Code, 1860 — Section 394, 395Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts02 Nov 2023Dismissed
Vidhyaram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 323, 324, 325, 326, 506
High Courts02 Nov 2023Allowed
Saif Ali Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Nov 2023
Anil Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2023) 11 MP CK 0027
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 35, 354(A)