High Courts20 Jan 2003
Mahendra Kumar Soni Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 22
Madhya Pradesh Financial Code — Rule 84
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,534 of 2,383
High Courts20 Jan 2003Allowed
Daulat Ram Gupta Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 2003 MP 223 : (2003) 3 MPLJ 264
Constitution of India, 1950 — Article 14Madhya Pradesh Municipal Accounts Rules, 1971 — Rule 131, 132, 133Madhya Pradesh Municipalities Act, 1961 — Section 41A
High Courts20 Jan 2003Allowed
Shambhau and Another Vs Daulat Ram and Others
Madhya Pradesh High Court · (2004) ACJ 1809
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts20 Jan 2003Allowed
Kailashibai and Others Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2003) 3 ACC 53 : (2004) ACJ 1961
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts20 Jan 2003Allowed
Shiv Kumar and Others Vs Yagyabhan and Others
Madhya Pradesh High Court · (2005) ACJ 1067
High Courts20 Jan 2003
Shambhu and Another Vs Daulatram and Others
Madhya Pradesh High Court · (2003) 3 ACC 199
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts17 Jan 2003
Sadashiv Joshi Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2254 : (2003) 1 JLJ 345
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 56, 57Madhya Pradesh Nagar Tatha Gram Nivesh Niyam, 1975 — Rule 19
High Courts17 Jan 2003Dismissed
Ankur Vidya Mandir Vs Regional Provident Fund Commissioner and Another
Madhya Pradesh High Court · (2003) 2 LLJ 658
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts17 Jan 2003Dismissed
Sunil Pillai Vs Union of India (UOI)
Madhya Pradesh High Court · (2003) 2 MPHT 459
Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(1), 320(2)Penal Code, 1860 (IPC) — Section 494
High Courts17 Jan 2003Dismissed
Radheshyam Ladha Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 442
Constitution of India, 1950 — Article 226
High Courts17 Jan 2003Dismissed
Sachiv, Krishi Upaj Mandi Samiti Vs Kalyan Singh and Another
Madhya Pradesh High Court · (2003) 97 FLR 566 : (2003) 3 LLJ 338 : (2003) 2 MPHT 274
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts17 Jan 2003Dismissed
New India Assurance Co. Ltd. Vs Bhanumati Devi and Others
Madhya Pradesh High Court · (2005) ACJ 728 : (2004) ILR (MP) 758
High Courts17 Jan 2003Dismissed
Dharampal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPLJ 5
Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2003
Banshilal and Another Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 4790 : (2003) 2 MPLJ 369
Criminal Procedure Code, 1973 (CrPC) — Section 439Madhya Pradesh Excise Act, 1915 — Section 34A, 59A
High Courts16 Jan 2003Dismissed
Global Polymers and Impex Ltd. Vs Dan-Inject APS
Madhya Pradesh High Court · (2004) 1 BC 415
Companies Act, 1956 — Section 433, 434, 443(2)
High Courts16 Jan 2003
Daya Ram and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 4 MPHT 435 : (2003) 1 MPJR 426
Constitution of India, 1950 — Article 14, 16(4), 21, 243, 40Madhya Pradesh Land Revenue Code Amendment Act, 2000 — Section 2Madhya Pradesh Land Revenue Code Amendment Act, 2001 — Section 9
High Courts16 Jan 2003
Sanjay Shrivastava Vs Surendra Kumar Soni and Others
Madhya Pradesh High Court · (2005) 3 ACC 533
High Courts16 Jan 2003Dismissed
State of M.P. Vs Govind Prasad and Another
Madhya Pradesh High Court · (2003) 1 MPHT 475
Penal Code, 1860 (IPC) — Section 394, 397
High Courts16 Jan 2003Allowed
Kalkaprasad and Another Vs Dilip Kumar Pal and Another
Madhya Pradesh High Court · (2006) 1 ACC 115 : (2005) ACJ 1797
High Courts15 Jan 2003Allowed
M.P. State Road Transport Corporation Gwalior Vs S.T.A.T. and Others
Madhya Pradesh High Court · (2003) 1 MPJR 548
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 68(3)(ca)