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Madhya Pradesh High Court judgments

47,657 judgments · page 1,523 of 2,383

High Courts21 Mar 2003Allowed

Century Yarn Vs Commercial Tax Officer and Others

Madhya Pradesh High Court · (2003) 3 MPLJ 364 : (2006) 143 STC 173

Constitution of India, 1950 — Article 226Madhya Pradesh General Sales Tax Act, 1958 — Section 12, 6, 7Madhya Pradesh Land Revenue Code, 1959 — Section 146
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High Courts21 Mar 2003

Smt. Manisha Neema Vs State of M.P.

Madhya Pradesh High Court · (2003) 2 MPHT 303 : (2003) 2 MPLJ 587

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420
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High Courts20 Mar 2003Dismissed

Santosh Vs State of M.P.

Madhya Pradesh High Court · (2003) 3 MPHT 98 : (2003) 4 MPLJ 412

Criminal Procedure Code, 1973 (CrPC) — Section 353, 354, 374Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts18 Mar 2003Allowed

Hiradas and Others Vs State of M.P.

Madhya Pradesh High Court · (2004) 1 MPJR 222

Penal Code, 1860 (IPC) — Section 294, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
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