High Courts09 May 2003
Commissioner of Income Tax Vs Kumars Tyre Manufacturing Co.
Madhya Pradesh High Court · (2003) 183 CTR 590 : (2004) 266 ITR 325 : (2003) 4 MPHT 359
Income Tax Act, 1961 — Section 4
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,513 of 2,383
High Courts09 May 2003Allowed
Smt. Jhugli Tekam Vs Assistant Commissioner and Others
Madhya Pradesh High Court · AIR 2004 MP 52 : (2003) ILR (MP) 453 : (2003) 3 MPHT 243 : (2003) 2 MPJR 305 : (2003) 3 MPLJ 466
Hindu Succession Act, 1956 — Section 15(1), 18Succession Act, 1925 — Section 372
High Courts09 May 2003
Commissioner of Income Tax Vs Gurudeo Singh Jaggi
Madhya Pradesh High Court · (2003) 132 TAXMAN 755
Income Tax Act, 1961 — Section 10, 143, 147, 16, 17
High Courts09 May 2003Dismissed
Ram Niwas Singh Rathore Vs Sumitra
Madhya Pradesh High Court · (2004) 1 DMC 442
Hindu Marriage Act, 1955 — Section 28, 9
High Courts08 May 2003Allowed
Hindustan Lever Ltd. and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2005) 139 STC 179
High Courts08 May 2003Dismissed
Usha Devi Vs Vinod Kumar Jain
Madhya Pradesh High Court · (2004) 2 DMC 253
Hindu Marriage Act, 1955 — Section 28
High Courts08 May 2003Allowed
Kirloskar Brothers Ltd. Vs Appellate Authority under Payment of Gratuity Act and Others
Madhya Pradesh High Court · (2003) 3 LLJ 1035 : (2003) 4 MPHT 304
Payment of Gratuity Act, 1972 — Section 2Employees State Insurance Act, 1948 — Section 2(22)
High Courts08 May 2003Allowed
Raghunath Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 3 MPHT 412 : (2003) 3 MPLJ 236
Penal Code, 1860 (IPC) — Section 107, 306
High Courts08 May 2003Allowed
Saraswatibai @Saritabai Vs Ramshanker
Madhya Pradesh High Court · (2004) 1 DMC 543
Hindu Marriage Act, 1955 — Section 13, 28, 9
High Courts07 May 2003Dismissed
Priyanka Upadhyaya Vs Coal India Ltd. and Another
Madhya Pradesh High Court · (2005) 104 FLR 281 : (2005) 1 LLJ 476 : (2004) 2 MPJR 184 : (2004) 4 MPLJ 259
High Courts07 May 2003Dismissed
Brijlal Moganiya Vs Smt. Hemlata Moganiya
Madhya Pradesh High Court · (2003) 2 DMC 643
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 28
High Courts07 May 2003Dismissed
Ravishanker Yadav Vs Nagar Palika Parishad
Madhya Pradesh High Court · (2003) 3 BC 495
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts07 May 2003Dismissed
Indrajeet Singh Vs Jagdish Prasad and Others
Madhya Pradesh High Court · (2003) 3 MPHT 460 : (2003) 2 MPJR 212 : (2003) 4 MPLJ 46
Madhya Pradesh Municipalities Act, 1961 — Section 20, 26, 35
High Courts07 May 2003Dismissed
Rajendra Kumar Koshake Vs Smt. Renuka
Madhya Pradesh High Court · (2004) 1 DMC 53
Hindu Marriage Act, 1955 — Section 12(1), 28, 5
High Courts07 May 2003Allowed
Avtar Singh Vs Income Tax Officer
Madhya Pradesh High Court · (2004) 270 ITR 92
Income Tax Act, 1961 — Section 2(47), 45
High Courts07 May 2003Dismissed
Sanjay Kumar Gupta Vs General Manager, New India Assurance Company Limited
Madhya Pradesh High Court · (2003) 05 MP CK 0011
Constitution of India, 1950 — Article 226, 227
High Courts06 May 2003Dismissed
Gulab Rao Vs Indu Bai
Madhya Pradesh High Court · (2004) 1 DMC 128
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 28
High Courts06 May 2003Dismissed
Badrilal Patidar and Another Vs Kanhaiyalal and Others
Madhya Pradesh High Court · (2003) 3 MPHT 349
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 110
High Courts06 May 2003
Wali Mohammed Vs Batulbai
Madhya Pradesh High Court · (2003) CriLJ 2755 : (2004) ILR (MP) 37 : (2003) 4 JCR 625 : (2003) 3 MPHT 113 : (2003) 1 MPJR 513 : (2003) 2 MPLJ 513 : (2003) 3 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 127(3)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 4
High Courts06 May 2003Dismissed
Ashok Kumar Vishwakarma Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 524 : (2003) 3 MPLJ 498
Constitution of India, 1950 — Article 226, 227