High Courts15 Dec 2003
State Bank of India and Others Vs Akeel Ahmad Khan
Madhya Pradesh High Court · (2004) 1 MPHT 531
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,489 of 2,383
High Courts15 Dec 2003Allowed
Narayan Prasad Tamrakar Vs M.P. State Co-operative Land Development Bank Ltd. and Others
Madhya Pradesh High Court · (2004) ILR (MP) 154 : (2004) 1 MPHT 114
Constitution of India, 1950 — Article 226
High Courts15 Dec 2003
Commissioner of Income Tax Vs Ralson Industries Ltd.
Madhya Pradesh High Court · (2005) 197 CTR 680 : (2005) 276 ITR 368
Income Tax Act, 1961 — Section 143(3), 154, 256(2), 263, 263(1)
High Courts12 Dec 2003Dismissed
Ramavtar Verma Vs Smt. Chintamani Verma and Others
Madhya Pradesh High Court · AIR 2004 MP 137 : (2004) 2 DMC 398 : (2004) 2 MPHT 132 : (2004) 2 MPLJ 87
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Hindu Marriage Act, 1955 — Section 24
High Courts12 Dec 2003Dismissed
Chandrabhan Patel Vs State of M.P. and Another
Madhya Pradesh High Court · (2006) 1 MPJR 94
Madhya Pradesh Lok Sewa (Anusuchit Jatiyon Anusuchit Jan Jatiyon Aur Any Pichhde Vargon Ke Liye Arakshan) Adhiniyam, 1994 — Section 4, 4(4)
High Courts12 Dec 2003Allowed
Madhya Pradesh Board of Secondary Education Vs Ku. Shashi Tomer and Others
Madhya Pradesh High Court · (2004) 1 MPHT 498 : (2004) 1 MPLJ 455
High Courts12 Dec 2003
Sandhya and Others Vs Navi Mohammad and Others
Madhya Pradesh High Court · (2005) 4 ACC 743
High Courts11 Dec 2003Allowed
Geeta Rani Biswas and Others Vs Gurukripa Travels and Others
Madhya Pradesh High Court · (2004) 3 ACC 112 : (2005) ACJ 1377
High Courts11 Dec 2003Allowed
Kamta Prasad Vs Sugriv Prasad and Others
Madhya Pradesh High Court · (2004) 1 MPHT 285 : (2004) 1 MPJR 149 : (2004) 3 MPLJ 67
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Dec 2003Dismissed
Balaram and Another Vs Madan Gir
Madhya Pradesh High Court · (2004) 3 BC 456
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Dec 2003Dismissed
Devi Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) 2 MPHT 217 : (2004) 2 MPLJ 463 : (2004) 1 MPLJ 497
Evidence Act, 1872 — Section 156, 45, 60Penal Code, 1860 (IPC) — Section 302
High Courts10 Dec 2003Allowed
Nirbhay Singh Kushwaha Vs State and Others
Madhya Pradesh High Court · (2004) 1 MPHT 263 : (2004) 1 MPLJ 478
High Courts10 Dec 2003Allowed
Ramesh Pratap Singh (Dead) and Others Vs Smt. Vimla Singh and Others
Madhya Pradesh High Court · (2004) 2 ARBLR 147 : (2004) 1 MPHT 197 : (2004) 2 MPLJ 135
Arbitration and Conciliation Act, 1996 — Section 31(5), 34, 34(3), 37Limitation Act, 1963 — Section 5
High Courts10 Dec 2003Allowed
Shishupal Singh Vs The District Magistrate
Madhya Pradesh High Court · (2004) 1 MPHT 122
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3, 3(2)Penal Code, 1860 (IPC) — Section 294, 307, 323, 341, 506
High Courts10 Dec 2003
Girdhari and Another Vs Kantilal and Bros.
Madhya Pradesh High Court · (2004) 4 BC 324
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Dec 2003
Union of India (UOI) and Another Vs A.K. Mishra and Another
Madhya Pradesh High Court · (2004) ILR (MP) 122 : (2004) 2 JLJ 203
Constitution of India, 1950 — Article 142, 323A
High Courts10 Dec 2003Dismissed
Jhabar Singh Vs State of M.P.
Madhya Pradesh High Court · (2004) 2 DMC 356 : (2004) 3 MPLJ 260
Penal Code, 1860 (IPC) — Section 302
High Courts09 Dec 2003Dismissed
Sushila Sharma Vs Chintaman Sharma
Madhya Pradesh High Court · (2004) 2 DMC 156
Hindu Marriage Act, 1955 — Section 13(1), 25, 28
High Courts09 Dec 2003Dismissed
Bal Chand Jain Vs Sawai Singhai Niarmal Chand Jain
Madhya Pradesh High Court · (2004) 3 MPLJ 94
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(3), 12(1)(a), 12(1)(a)(g)(k), 12(1)(g)
High Courts06 Dec 2003Allowed
Babita Vs Shyam Singh
Madhya Pradesh High Court · (2004) 2 DMC 347
Hindu Marriage Act, 1955 — Section 13(1)