COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,473 of 2,383

High Courts29 Apr 2004Dismissed

Nanchi Bai Vs State of M.P. and Others

Madhya Pradesh High Court · (2005) 1 MPLJ 200

Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 3

High Courts29 Apr 2004Dismissed

Arvind Kumar Nitin Kumari Memorial Trust Vs Nimad Vanita Wishwa Khandwa

Madhya Pradesh High Court · (2005) 2 MPHT 56 : (2004) 2 MPJR 176 : (2004) 4 MPLJ 333

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts29 Apr 2004Dismissed

Commissioner of Wealth Tax Vs Yeshwant Singh Utam Singh Bais

Madhya Pradesh High Court · (2004) 191 CTR 154

Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 1BB

High Courts29 Apr 2004

Central Bureau of Narcotics Vs Devi Singh

Madhya Pradesh High Court · (2004) 3 MPHT 398 : (2004) 4 MPLJ 256 : (2005) 1 RCR(Criminal) 130

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 67

High Courts29 Apr 2004Dismissed

Mahendra Kumar Rajoria Vs Union of India and others

Madhya Pradesh High Court · (2004) 3 MPLJ 403

High Courts29 Apr 2004Dismissed

Commissioner of Wealth Tax Vs Yeshwant Singh Utam Singh Bias

Madhya Pradesh High Court · (2004) 140 TAXMAN 303

Wealth Tax Act, 1957 — Section 27(1), 27(3)

High Courts29 Apr 2004Allowed

Smt. Kunda Manolkar and Others Vs Jagdish Khandelwal and Another

Madhya Pradesh High Court · (2005) 1 JLJ 180 : (2004) 4 MPHT 9 : (2004) 1 MPJR 497 : (2004) 2 MPLJ 457

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Madhya Pradesh Prakoshtha Swamitva Adhiniyam, 1976 — Section 16, 16(2), 2Madhya Pradesh Vikas Rules, 1984 — Rule 73

High Courts28 Apr 2004

Pratibha Vs State of M.P. and others

Madhya Pradesh High Court · (2004) 3 MPLJ 465

High Courts28 Apr 2004Dismissed

B.V. Chiplunkar Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2004) 191 CTR 496

Income Tax Act, 1961 — Section 256(2)

High Courts28 Apr 2004Dismissed

State Bank of Indore Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2004) 190 CTR 149 : (2004) 269 ITR 459

Income Tax Act, 1961 — Section 256(1), 256(2)

High Courts28 Apr 2004Dismissed

Nepa Limited Vs Sardar Santosh Singh Ajmani and Others

Madhya Pradesh High Court · (2004) 3 MPHT 328 : (2004) 3 MPLJ 371 : (2005) 59 SCL 570

Arbitration and Conciliation Act, 1996 — Section 37(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22

High Courts28 Apr 2004Dismissed

Parmeshwari Vallabh Sharma (D) through LRs. Vs Begam Suraiya Rasheed and Others

Madhya Pradesh High Court · (2004) 2 JLJ 311

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts28 Apr 2004Dismissed

Smt. Margret and Others Vs Suman Bai

Madhya Pradesh High Court · (2004) 3 MPHT 279

Christian Marriage Act, 1872 — Section 4, 5Evidence Act, 1872 — Section 114Succession Act, 1925 — Section 372

High Courts27 Apr 2004Dismissed

Commissioner of Income Tax Vs Ashok Kumar Jain

Madhya Pradesh High Court · (2004) 190 CTR 143 : (2005) 272 ITR 385

Income Tax Act, 1961 — Section 158BC, 260A

High Courts27 Apr 2004Allowed

Santosh Vishwakarma and Another Vs State of M.P. (Now Chhattisgarh)

Madhya Pradesh High Court · (2004) 04 MP CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 306, 34

High Courts27 Apr 2004

Nanda Bai Vs Jagdish and Another

Madhya Pradesh High Court · (2005) 1 ACC 80

Motor Vehicles Act, 1988 — Section 173

High Courts26 Apr 2004

Gita Bai and Others Vs Shahid Khan and Others

Madhya Pradesh High Court · (2005) 1 ACC 256

High Courts26 Apr 2004Dismissed

Commissioner of Income Tax Vs Skyline Auto Products P. Ltd.

Madhya Pradesh High Court · (2005) 193 CTR 72 : (2004) 271 ITR 335 : (2005) 142 TAXMAN 558

Income Tax Act, 1961 — Section 271(1)

High Courts26 Apr 2004

Shreejee Chitra Mandir Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2004) 190 CTR 139 : (2004) 269 ITR 55 : (2004) 140 TAXMAN 249

Income Tax Act, 1961 — Section 254(1), 4

High Courts26 Apr 2004Dismissed

Commissioner of Income Tax Vs Vijay Kumar Rajendra Kumar and Co.

Madhya Pradesh High Court · (2004) 189 CTR 487 : (2004) 269 ITR 382

Income Tax Act, 1961 — Section 260A