High Courts07 Oct 2004Dismissed
Govind Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 1244 : (2005) 1 MPJR 376 : (2005) 1 MPLJ 549
Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,455 of 2,383
High Courts07 Oct 2004Dismissed
Savitri Vs Chandrakala and Others
Madhya Pradesh High Court · (2005) 1 MPHT 237 : (2005) 1 MPLJ 455
Succession Act, 1925 — Section 371, 372, 384
High Courts07 Oct 2004Dismissed
State of M. P. Vs Brij and Others
Madhya Pradesh High Court · (2004) 10 MP CK 0009
Penal Code, 1860 (IPC) — Section 294, 302
High Courts07 Oct 2004Allowed
Narayan Prasad Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPJR 458
Employees Pension Scheme, 1971 — Paragraph 18
High Courts06 Oct 2004Allowed
M.P. Cancer Chikitsa Evam Sewa Samiti and Another Vs Sanjeev Saxena
Madhya Pradesh High Court · (2004) ILR (MP) 1088 : (2004) 4 MPHT 438 : (2004) 4 MPLJ 267
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2, Order 29 Rule 2(2), Order 29 Rule 3
High Courts06 Oct 2004Dismissed
Commissioner of Income Tax Vs Sheo Kumar Ramprasad Country Liquor Contractor and Co.
Madhya Pradesh High Court · (2005) 273 ITR 505
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts06 Oct 2004
Nagma and Others Vs Dilip Kumar and Another
Madhya Pradesh High Court · (2006) ACJ 1467
Motor Vehicles Act, 1988 — Section 140, 163A, 173
High Courts06 Oct 2004
Commissioner of Income Tax Vs Sheo Kumar . Ramprasad Country Liquor Contractor and Co.
Madhya Pradesh High Court · (2005) 144 TAXMAN 638
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts06 Oct 2004Dismissed
Agrawal Public School Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2008) 11 VST 575
High Courts05 Oct 2004
Commissioner of Income Tax Vs Vippy Solvex Products (P) Ltd.
Madhya Pradesh High Court · (2005) 144 TAXMAN 185
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts05 Oct 2004Allowed
Vishnu Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 2 ESC 1406 : (2005) 105 FLR 675
Madhya Pradesh Civil Services (Pension) (Amendment) Rules, 1978 — Rule 9(2)Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9(2)
High Courts05 Oct 2004
Commissioner of Income Tax Vs Vippy Solvex Products P. Ltd.
Madhya Pradesh High Court · (2005) 273 ITR 375
Finance Act, 1974 — Section 16Income Tax Act, 1961 — Section 256, 256(1), 33, 33(5)
High Courts04 Oct 2004
Commissioner of Income Tax Vs Chirag Ingots (P) Ltd.
Madhya Pradesh High Court · (2005) 142 TAXMAN 427
Income Tax Act, 1961 — Section 271
High Courts04 Oct 2004
Commissioner of Income Tax Vs Vijay Kumar Rajendra Kumar and Co.
Madhya Pradesh High Court · (2005) 193 CTR 245 : (2004) 271 ITR 337 : (2005) 142 TAXMAN 21
Income Tax Act, 1961 — Section 142(2A), 153
High Courts04 Oct 2004
Commissioner of Income Tax Vs Mahavir Drilling Co.
Madhya Pradesh High Court · (2005) 273 ITR 201
Income Tax Act, 1961 — Section 154
High Courts04 Oct 2004Dismissed
Commissioner of Income Tax Vs Chirag Ingots P. Ltd.
Madhya Pradesh High Court · (2005) 197 CTR 335 : (2005) 275 ITR 310
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts04 Oct 2004
Navneet Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 142 TAXMAN 483
Income Tax Act, 1961 — Section 271
High Courts30 Sept 2004Dismissed
Narendra Birthre Vs Hariballabh Shukla
Madhya Pradesh High Court · (2004) 4 MPHT 524 : (2004) 4 MPLJ 437
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Representation of the People Act, 1951 — Section 81, 82, 86(1)
High Courts29 Sept 2004
Commissioner of Income Tax Vs Shantilal Chhajed
Madhya Pradesh High Court · (2005) 142 TAXMAN 398
Income Tax Act, 1961 — Section 256(1)
High Courts29 Sept 2004Allowed
Chainmal Vs Rani Bai
Madhya Pradesh High Court · (2004) 4 MPHT 319 : (2004) 4 MPLJ 354
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E