High Courts04 Nov 2004
Commissioner of Income Tax Vs State Bank of Indore Bench
Madhya Pradesh High Court · (2005) 144 TAXMAN 348
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 80M
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,452 of 2,383
High Courts04 Nov 2004Allowed
Smt. Naravadi Bai Choudhary and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 2 JLJ 379 : (2005) 2 MPHT 119 : (2005) 2 MPLJ 306
Constitution of India, 1950 — Article 226, 243O, 243ZA, 243ZG
High Courts04 Nov 2004
Commissioner of Income Tax Vs State Bank of Indore
Madhya Pradesh High Court · (2005) 193 CTR 68
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 5, 80M
High Courts04 Nov 2004
State of M. P. and another Vs Mahendra Kumar Saraf and others
Madhya Pradesh High Court · (2005) 3 MPLJ 578
High Courts04 Nov 2004Dismissed
Commissioner of Income Tax Vs Pure Pharma Pvt. Ltd.
Madhya Pradesh High Court · (2005) 199 CTR 396 : (2005) 277 ITR 273
Income Tax Act, 1961 — Section 260A
High Courts04 Nov 2004Allowed
Sanju alias Sanjay and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) 4 CivCC 661 : (2005) 1 MPHT 152 : (2005) 1 MPLJ 334 : (1999) 3 RCR(Civil) 339
Penal Code, 1860 (IPC) — Section 376(2), 450
High Courts04 Nov 2004Allowed
State of M.P. and Another Vs Sushri Manorama Gour
Madhya Pradesh High Court · (2005) 2 JLJ 339 : (2005) 2 MPHT 108 : (2005) 2 MPLJ 323
Constitution of India, 1950 — Article 226, 243O, 243ZA, 243ZG
High Courts04 Nov 2004
Commissioner of Income Tax Vs Gupta Textiles
Madhya Pradesh High Court · (2005) 144 TAXMAN 502
Income Tax Act, 1961 — Section 143, 246, 260A
High Courts03 Nov 2004
WTO Vs Harshvardhan Sethi, HUF
Madhya Pradesh High Court · (2005) 144 TAXMAN 362
Wealth Tax Act, 1957 — Section 27A
High Courts03 Nov 2004Allowed
Dayaram Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPHT 140 : (2005) 1 MPJR 146 : (2005) 1 MPLJ 44 : (2004) 1 MPLJ 524
Penal Code, 1860 (IPC) — Section 409
High Courts03 Nov 2004Dismissed
Janak Gandhi Vs Mohan Mandelia and Others
Madhya Pradesh High Court · (2005) 3 BC 533 : (2005) 1 MPHT 5 : (2005) 1 MPLJ 54 : (2005) 1 RCR(Criminal) 896
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 94
High Courts03 Nov 2004Dismissed
Rakesh Tiwari Vs State of M.P.
Madhya Pradesh High Court · (2004) 4 MPHT 482
Penal Code, 1860 (IPC) — Section 332Probation of Offenders Act, 1958 — Section 3, 4
High Courts03 Nov 2004Dismissed
Wealth Tax Officer Vs Harshvardhan Sethi (HUF)
Madhya Pradesh High Court · (2005) 277 ITR 51
Wealth Tax Act, 1957 — Section 27A
High Courts02 Nov 2004Dismissed
United India Insurance Company Ltd. Vs Smt. Mamta Gupta and others
Madhya Pradesh High Court · (2005) 2 MPLJ 165
Motor Vehicles Act, 1988 — Section 173
High Courts02 Nov 2004Dismissed
Commissioner of Income Tax Vs Prakash Chandra Basant Kumar
Madhya Pradesh High Court · (2005) 276 ITR 664
Income Tax Act, 1961 — Section 260A, 260A(4), 80HH, 80I
High Courts02 Nov 2004
Commissioner of Income Tax Vs Prakashchandra Basant Kumar
Madhya Pradesh High Court · (2005) 144 TAXMAN 541
Income Tax Act, 1961 — Section 260A, 80HH, 80I
High Courts02 Nov 2004
Harkatwat and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 197 CTR 686 : (2005) 273 ITR 84 : (2005) 147 TAXMAN 552
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 271(1)
High Courts02 Nov 2004Dismissed
Smt. Maya Bai and Another Vs Bhajan Lal and Others
Madhya Pradesh High Court · (2004) ILR (MP) 1181 : (2005) 2 MPHT 318 : (2005) 2 MPLJ 37
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 294, 307, 34
High Courts01 Nov 2004
Commissioner of Income Tax Vs Abhishek Cineco (P) Ltd.
Madhya Pradesh High Court · (2005) 144 TAXMAN 358
Income Tax Act, 1961 — Section 256(1)
High Courts01 Nov 2004Dismissed
Dr. (Mrs.) Geeta Reinboth Vs Mrs. J. Clairs Brohier through L.Rs. Mrs. Chery Brohier Gosens and Others
Madhya Pradesh High Court · (2005) ILR (MP) 428 : (2005) 1 MPLJ 122 : (2005) 1 RCR(Civil) 619 : (2005) 1 RCR(Criminal) 739 : (2005) 63 SCL 411
Civil Procedure Code, 1908 (CPC) — Section 96Foreign Exchange Regulation Act, 1973 — Section 11F, 13, 18(1), 18A, 19(1)Transfer of Property Act, 1882 — Section 54