High Courts17 Dec 2004
Ram Das Patel Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 1 MPJR 464 : (2005) 2 MPLJ 387
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,446 of 2,383
High Courts17 Dec 2004Dismissed
Uttam Chand Khatik Vs State Election Commissioner of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 168
Representation of the People Act, 1950 — Section 20
High Courts17 Dec 2004Allowed
Lalit Mittal and another Vs Adesh Kumar Gupta
Madhya Pradesh High Court · (2005) 4 MPLJ 154 : (2005) 4 RCR(Criminal) 741
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 379
High Courts16 Dec 2004Allowed
S.K. Jain Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 335
High Courts16 Dec 2004Dismissed
Mintoolal Brijmohandas Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 2005 MP 205 : (2006) 1 ARBLR 623
Arbitration Act, 1940 — Section 20, 8Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 55, 56
High Courts16 Dec 2004Dismissed
Commissioner of Sales Tax and Others Vs Cigarette Agencies
Madhya Pradesh High Court · (2005) 2 MPLJ 25 : (2006) 144 STC 494
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 11, 2, 3, 3(2), 43(1)
High Courts16 Dec 2004Dismissed
State of M.P. Vs Salma Sheikh
Madhya Pradesh High Court · (2005) 1 MPLJ 57
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 40, 41, 42, 43
High Courts16 Dec 2004Dismissed
Pradeep @ Piddi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 1 DMC 509 : (2005) 1 MPHT 369 : (2005) 1 MPLJ 346 : (2005) 2 RCR(Criminal) 87
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 304B
High Courts16 Dec 2004
Chameli Bai and Another Vs Munna Lal Ahirwar and Others
Madhya Pradesh High Court · (2005) 3 ACC 486 : (2005) ACJ 1365 : (2005) 4 MPLJ 86
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 297, 304A, 337
High Courts15 Dec 2004Allowed
Raghuveer and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 1 MPJR 351
Limitation Act, 1963 — Section 5
High Courts15 Dec 2004Allowed
Hem Kumari Vs Union of India and others
Madhya Pradesh High Court · (2005) 2 MPLJ 81
High Courts15 Dec 2004Dismissed
Surbhi Chhabra Vs Amar Chhabra and Others
Madhya Pradesh High Court · (2005) 2 DMC 421 : (2005) 1 MPLJ 20
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 437(1), 437(2), 437(3)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Dec 2004Dismissed
Bal Mukund Patel Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 168
Constitution of India, 1950 — Article 311Madhya Pradesh Tribal Welfare Subordinate Class III Non-Ministerial Rules, 1970 — Rule 10
High Courts15 Dec 2004
Smt. Hem Kumari Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2005) 2 MPHT 14 : (2005) 1 MPJR 576 : (2005) 2 MPLJ 81
High Courts15 Dec 2004Dismissed
Jagdishchandra Vs Mohanlal Agrawal and Others
Madhya Pradesh High Court · (2006) 1 MPJR 429 : (2005) 1 MPLJ 388
Constitution of India, 1950 — Article 227Suits Valuation Act, 1887 — Section 3, 4, 7, 7(iv), 7(v)
High Courts15 Dec 2004Allowed
Badri Singh and Others Vs Ashok Kumar Gupta and Others
Madhya Pradesh High Court · (2005) 1 MPJR 85
Limitation Act, 1963 — Section 5
High Courts14 Dec 2004Allowed
S. Kumar Ltd. Vs Additional Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 352 : (2007) 6 VST 412
Madhya Pradesh General Sales Tax Act, 1958 — Entry 1
High Courts14 Dec 2004Allowed
Ramrajidubey and another Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 1 MPJR 311 : (2005) 2 MPLJ 150
High Courts13 Dec 2004Allowed
Mahendra Palariya Vs M.P. State Election Commission and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 245
Madhya Pradesh Municipalities Act, 1961 — Section 32C
High Courts13 Dec 2004
Ajay Krishna Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2005) 1 CTLJ 441 : (2005) ILR (MP) 306 : (2005) 1 MPHT 299 : (2005) 1 MPLJ 306
Constitution of India, 1950 — Article 14