High Courts17 Jan 2005
Vinod Rathore Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2005) 195 CTR 210 : (2005) 278 ITR 122 : (2005) 146 TAXMAN 32
Income Tax Act, 1961 — Section 206(6), 206C, 206C(1), 206C(11), 206C(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,442 of 2,383
High Courts17 Jan 2005
Mayaram and Another Vs Mehboob and Another
Madhya Pradesh High Court · (2007) ACJ 918
High Courts17 Jan 2005Dismissed
Deo Singh Warkade Vs Managing Director, M.P. Rajya Van Vdcas Nigam Ltd. and another
Madhya Pradesh High Court · (2005) 4 MPLJ 549
Constitution of India, 1950 — Article 14, 16
High Courts17 Jan 2005Allowed
Central Bank of India Vs M/s Arestan
Madhya Pradesh High Court · (2005) 2 MPJR 186
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts17 Jan 2005
Ashok Kumar Vs Jhunu Babu
Madhya Pradesh High Court · (2006) 1 MPJR 145
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts17 Jan 2005
Suchitra Sinha and Others Vs Baijnath and Others
Madhya Pradesh High Court · (2006) ACJ 2317
High Courts17 Jan 2005Allowed
S.N. Singh Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 18
High Courts17 Jan 2005
Commissioner of Income Tax Vs K.D. Wires (P) Ltd.
Madhya Pradesh High Court · (2006) 150 TAXMAN 244
Income Tax Act, 1961 — Section 260A, 80HH, 80I
High Courts14 Jan 2005
Ku. Priya Thakur and Others Vs Ghatge Patil Transport Ltd. and Others
Madhya Pradesh High Court · (2005) 3 ACC 471
Constitution of India, 1950 — Article 227
High Courts14 Jan 2005
Aman Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 2 DMC 207 : (2005) 2 JLJ 224 : (2005) 2 MPHT 32 : (2005) 2 MPLJ 282 : (2005) 3 RCR(Criminal) 81
Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts14 Jan 2005Dismissed
Devendra Kumar Jain Vs Hon'ble Administrative Judge, High Court of M.P.
Madhya Pradesh High Court · (2005) 105 FLR 437 : (2005) 1 MPHT 269 : (2005) 1 MPLJ 501
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14(5)
High Courts13 Jan 2005
M.P. Audhyogik Kendra Vikas Nigam Vs Abrar Construction Company and Others
Madhya Pradesh High Court · (2005) 2 MPHT 172
High Courts12 Jan 2005
Anil Vs Somita Tar Product and Others
Madhya Pradesh High Court · (2006) 1 JLJ 119 : (2005) 3 MPLJ 478
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts12 Jan 2005Dismissed
Naresh and Co. Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 2 ARBLR 21 : (2005) 2 MPHT 297 : (2005) 1 MPLJ 604
Madhya Pradesh Madhyastham Adhikaran (Sanshodhan) Adhiniyam, 1990 — Section 2(1)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19, 7B(2)
High Courts12 Jan 2005
Smt. Rampyaribai Vansh Vs Western Coalfields Ltd. and Others
Madhya Pradesh High Court · (2005) 3 MPHT 163
High Courts12 Jan 2005Dismissed
National Insurance Co. Ltd. Vs Mannibai and Others
Madhya Pradesh High Court · (2006) ACJ 115 : (2005) 1 MPJR 486
Central Motor Vehicles Rules, 1989 — Rule 111Motor Vehicles Act, 1988 — Section 95
High Courts12 Jan 2005Allowed
Jagdish Prasad Batham Vs Union of India and others
Madhya Pradesh High Court · (2005) 2 MPLJ 500
High Courts11 Jan 2005Allowed
Brij Maheshwari (Smt.) Vs Arun Jain and another
Madhya Pradesh High Court · (2005) 2 MPLJ 289 : (2005) 2 RCR(Civil) 777 : (2005) 3 RCR(Criminal) 25
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500, 501(b)
High Courts11 Jan 2005Dismissed
Commissioner of Income Tax Vs Dinesh Kumar
Madhya Pradesh High Court · (2008) 299 ITR 51
Income Tax Act, 1961 — Section 132, 139, 158BB
High Courts11 Jan 2005
Pahari Lal and Others Vs Mahesh Ram and Others
Madhya Pradesh High Court · (2006) 2 ACC 80 : (2006) ACJ 1853 : (2005) 3 MPLJ 523