High Courts10 Feb 2005
Commissioner of Income Tax Vs Gabrial India Ltd.
Madhya Pradesh High Court · (2005) 197 CTR 281 : (2006) 282 ITR 58
Income Tax Act, 1961 — Section 194C, 2(35), 203, 204, 260AIncome Tax Rules, 1962 — Rule 31
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,437 of 2,383
High Courts10 Feb 2005Dismissed
State of Madhya Pradesh and Another Vs Shri P.D. Goyal
Madhya Pradesh High Court · (2005) 2 MPHT 286
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19
High Courts10 Feb 2005
Amit Kumar Tiwari Vs Malta Bai and Others
Madhya Pradesh High Court · (2005) 4 ACC 70 : (2006) ACJ 2593 : (2005) 2 MPLJ 466
Motor Vehicles Act, 1988 — Section 166, 166(3)
High Courts10 Feb 2005Allowed
Mohd. Arif and others Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 335
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 307, 323
High Courts10 Feb 2005Allowed
Badrilal Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 33
High Courts09 Feb 2005
Anil Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 105 FLR 441 : (2005) 1 MPLJ 583
High Courts09 Feb 2005
Vipin Kumar Shrivastava Vs Jhabua Dhar Kshetriya Gramin Bank and Another
Madhya Pradesh High Court · (2005) 1 MPLJ 591
High Courts09 Feb 2005Dismissed
Ramlal Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 14
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 336
High Courts09 Feb 2005Dismissed
Rajendra Singh Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 1 MPJR 490 : (2005) 2 MPLJ 16
High Courts09 Feb 2005Dismissed
Shantilal Vs State of M.P.
Madhya Pradesh High Court · (2005) 2 DMC 146 : (2005) 3 MPLJ 37
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 304B, 304B(2), 498A
High Courts09 Feb 2005Dismissed
Shabbir Hussain Vs Dinesh and Others
Madhya Pradesh High Court · (2005) 2 MPHT 73 : (2005) 2 MPLJ 101
Motor Vehicles Act, 1988 — Section 173
High Courts09 Feb 2005Allowed
H.M. Awasthy and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2005) ILR (MP) 575 : (2005) 3 MPHT 264 : (2005) 2 MPJR 311 : (2005) 3 MPLJ 329
Administrative Tribunals Act, 1985 — Section 14, 2
High Courts09 Feb 2005Allowed
Ram Kishan Vs State
Madhya Pradesh High Court · (2005) 4 MPHT 112
Criminal Procedure Code, 1973 (CrPC) — Section 303, 397, 401
High Courts09 Feb 2005
Mahendra alias Mula alias Gajanand Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 3 MPHT 323
Penal Code, 1860 (IPC) — Section 376, 376(1), 376(2), 506
High Courts09 Feb 2005Allowed
Bhagirath and Others Vs State of M.P.
Madhya Pradesh High Court · (2005) 2 MPJR 487
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Feb 2005
Nathu Vs State of M. P.
Madhya Pradesh High Court · (2006) 1 MPJR 330 : (2005) 3 MPLJ 162 : (2005) 3 RCR(Criminal) 980
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 394, 397
High Courts08 Feb 2005
Baban Upadhyaya Vs State of M. P.
Madhya Pradesh High Court · (2005) 3 MPLJ 63
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5
High Courts08 Feb 2005
Smt. Pramila Bakore Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 204 CTR 307 : (2006) 281 ITR 46
Income Tax Act, 1961 — Section 256(1), 80AB, 80B(5), 80M, 80TT
High Courts08 Feb 2005Dismissed
Sanjay R. Trivedi Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2005) 4 MPHT 57
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19, 7B
High Courts08 Feb 2005
Commissioner of Income Tax Vs Doongaji and Co. Distillery
Madhya Pradesh High Court · (2005) 196 CTR 574 : (2005) 276 ITR 402 : (2005) 3 MPLJ 234 : (2005) 146 TAXMAN 154
Income Tax Act, 1961 — Section 10(1), 10(2), 10(2), 256(1), 25FIndustrial Disputes Act, 1947 — Section 25FF