High Courts19 Apr 2005
Ambika Devi Vs Kamlesh and Others
Madhya Pradesh High Court · (2005) 3 ACC 276
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,424 of 2,383
High Courts19 Apr 2005
Director of Income Tax (Inv.), Bhopal Vs Gulamnabi
Madhya Pradesh High Court · (2006) 152 TAXMAN 55
Criminal Procedure Code, 1973 (CrPC) — Section 401Income Tax Act, 1961 — Section 132ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 29, 62, 8
High Courts19 Apr 2005
Sangeeta Kalanki and Others Vs Abdul Latif and Others
Madhya Pradesh High Court · (2005) 3 ACC 314
Motor Vehicles Act, 1988 — Section 173
High Courts19 Apr 2005Dismissed
State of Madhya Pradesh and Others Vs Sadhwani and Company
Madhya Pradesh High Court · (2005) 3 MPHT 114 : (2005) 4 MPLJ 325
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19
High Courts19 Apr 2005Dismissed
Madan Mohan Sharma Vs Smt. Shakuntala Sharma
Madhya Pradesh High Court · (2005) 2 JLJ 20 : (2005) 4 MPHT 201 : (2006) 1 MPJR 285 : (2005) 3 MPLJ 359
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1), 13(B)
High Courts19 Apr 2005Dismissed
Mahakoushal Kshetriya Gramin Bank Vs Appellate Authority and Others
Madhya Pradesh High Court · (2006) 110 FLR 796 : (2006) 1 LLJ 533 : (2005) 3 MPLJ 7
Payment of Gratuity Act, 1972 — Section 2Regional Rural Banks Act, 1976 — Section 11, 13D, 16, 17, 19
High Courts15 Apr 2005
National Textile Corporation Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 203 CTR 374 : (2006) 286 ITR 496 : (2005) 2 MPHT 371 : (2005) 3 MPLJ 310 : (2006) 150 TAXMAN 39
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts15 Apr 2005
Kaliya and etc. Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 4690
Penal Code, 1860 (IPC) — Section 149, 300, 300(2), 302, 324
High Courts15 Apr 2005Allowed
Kamlesh Sahu Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 78 : (2005) 4 RCR(Criminal) 746
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 401
High Courts13 Apr 2005Dismissed
Union of India (UOI) Vs Kalpana Dal Mills and Another
Madhya Pradesh High Court · (2006) 202 CTR 402 : (2008) 296 ITR 639 : (2005) 2 MPHT 284 : (2006) 150 TAXMAN 471
Criminal Procedure Code, 1973 (CrPC) — Section 378Income Tax Act, 1961 — Section 269(T), 276(E), 278(B), 279
High Courts13 Apr 2005
M.P. State Electricity Board Vs Pandey Construction Co. Anshuman Shukla Vs State of M.P. and Another State of M.P. and Another Vs Anshuman Shukla Municipal Corporation Vs Dharmapal Kholi
Madhya Pradesh High Court · (2005) 2 JLJ 316 : (2005) 2 MPHT 206 : (2005) 1 MPJR 509 : (2005) 2 MPLJ 550
Arbitration and Conciliation Act, 1996 — Section 34, 34(1), 34(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 115Contempt of Courts Act, 1971 — Section 19
High Courts13 Apr 2005
Navlesh Pathak and Another Vs Dushyant Sharma and Another
Madhya Pradesh High Court · (2005) 3 MPLJ 528
Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2005Allowed
Aalam Khan and another Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 292
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts12 Apr 2005Allowed
Kalu Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 4777 : (2005) 3 MPLJ 168
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 323Evidence Act, 1872 — Section 165, 25Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2005Dismissed
Kothari Laboratories Vs The General Manager, District Industries Centre and Others
Madhya Pradesh High Court · (2005) 3 MPLJ 128 : (2006) 148 STC 572
Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts12 Apr 2005
Ajay Kumar Vs Divisional Forest Officer-cum-Licensing Officer and Others
Madhya Pradesh High Court · AIR 2005 MP 195
Madhya Pradesh Kastha Chiran (Viniyaman) Adhiniyam, 1984 — Section 6, 6(5), 9
High Courts12 Apr 2005Dismissed
Sameena Khan Vs State of M.P. and Another
Madhya Pradesh High Court · (2005) 3 MPHT 369
Constitution of India, 1950 — Article 226
High Courts12 Apr 2005
Union of India Vs Dashrath Prashad Dubey
Madhya Pradesh High Court · (2006) 152 TAXMAN 654
Income Tax Act, 1961 — Section 279Penal Code, 1860 (IPC) — Section 420, 511
High Courts12 Apr 2005
Rameshwar Vs Salim Khan and Others
Madhya Pradesh High Court · (2005) 3 ACC 286
High Courts11 Apr 2005Allowed
Meenamal Vs Madan Mohan Agrawal
Madhya Pradesh High Court · (2005) 2 MPLJ 583
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c), 12(1)(h)