High Courts12 Aug 2005Allowed
Shree Kishan Vs Rajendra Varma
Madhya Pradesh High Court · (2007) 1 BC 314
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,410 of 2,383
High Courts11 Aug 2005Allowed
Rajesh Kumar Sindhi Vs Dhalumal Babani
Madhya Pradesh High Court · (2005) 4 MPLJ 286
Court Fees Act, 1870 — Section 13
High Courts11 Aug 2005Allowed
Dayaram and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 2 JLJ 330 : (2006) 2 MPLJ 97
Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 173Evidence Act, 1872 — Section 159, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Aug 2005Allowed
Basanti Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 2 DMC 429 : (2006) 2 MPLJ 154
Penal Code, 1860 (IPC) — Section 300, 302
High Courts11 Aug 2005Allowed
Naresh Seth Vs Mahant Krishna Gopalpuri
Madhya Pradesh High Court · AIR 2006 MP 151 : (2006) 1 MPLJ 68
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Aug 2005Allowed
Ganesh Bai and Others Vs Sobran Rai and Others
Madhya Pradesh High Court · (2007) ACJ 1942
Penal Code, 1860 (IPC) — Section 304A
High Courts11 Aug 2005
Motilal Rami Vs Smt. Ashadevi Jain
Madhya Pradesh High Court · (2005) 4 MPLJ 219
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13A, 23C
High Courts10 Aug 2005Dismissed
The Colliery Manager Vs Smt. Ramdei and Others
Madhya Pradesh High Court · (2006) 1 MPJR 338
Penal Code, 1860 (IPC) — Section 304A
High Courts10 Aug 2005Dismissed
Triveni Prasad Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) ILR (MP) 819 : (2005) 4 MPHT 498
Constitution of India, 1950 — Article 14, 226
High Courts10 Aug 2005Allowed
Ram Kumar Yadav Vs South Eastern Coal Fields Limited
Madhya Pradesh High Court · (2006) 108 FLR 786 : (2005) 4 MPHT 371 : (2006) 1 MPJR 167 : (2006) 1 MPLJ 161
Mines Act, 1952 — Section 48
High Courts10 Aug 2005Dismissed
Rajesh Vs Munni Bai Choudhary and Others
Madhya Pradesh High Court · (2006) ACJ 321
High Courts10 Aug 2005Allowed
Kamla Vyas and Others Vs Basant and Others
Madhya Pradesh High Court · (2006) 1 ACC 566 : (2006) ACJ 1306
Motor Vehicles Act, 1988 — Section 173
High Courts09 Aug 2005Allowed
Halli Mysore Subbaraya Nagraj Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 4 MPHT 357 : (2005) 4 MPLJ 449
High Courts09 Aug 2005
Raj Kumar i Arora and Others Vs Raja Ram and Others
Madhya Pradesh High Court · (2006) 2 ACC 361
Motor Vehicles Act, 1939 — Section 103, 29A, 31, 94
High Courts08 Aug 2005Allowed
Murli Vs State of M.P.
Madhya Pradesh High Court · (2006) 1 MPLJ 266
Penal Code, 1860 (IPC) — Section 302, 304
High Courts08 Aug 2005Allowed
Munnalal and others Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 562 : (2006) 1 RCR(Criminal) 418
Criminal Procedure Code, 1973 (CrPC) — Section 210, 311Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Aug 2005Allowed
Deepa Singh and Others Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (2007) ACJ 1577
High Courts08 Aug 2005
Amjad Vs Angrej Singh and Others
Madhya Pradesh High Court · (2006) 1 ACC 716 : (2007) ACJ 149 : (2005) 3 MPLJ 562