High Courts27 Oct 2005Allowed

Shayam Singh @ Dhannu Kaurav and another Vs State of M.P.

Madhya Pradesh High Court · (2006) 3 MPJR 97 : (2006) 1 MPLJ 400

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 34, 406, 506BScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts27 Oct 2005Allowed

Shayam Singh @ Dhannu and another Vs State of M.P.

Madhya Pradesh High Court · (2006) 3 MPJR 97 : (2006) 1 MPLJ 400

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 34, 406, 506BScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts25 Oct 2005Dismissed

Jagdamba Oil Agency Vs K.S. Oils Ltd. and Others

Madhya Pradesh High Court · (2006) 1 MPHT 427 : (2006) 33 PTC 389

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 10Constitution of India, 1950 — Article 227Trade Marks Act, 1999 — Section 142