High Courts04 May 2006Dismissed
Rajeev Dubey Vs Kuldeep Singh Thakur
Madhya Pradesh High Court · (2006) 05 MP CK 0122
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,368 of 2,383
High Courts04 May 2006
Smt. Vimla Vs Dinesh Kumar Sharma and Others
Madhya Pradesh High Court · (2008) ACJ 816 : AIR 2007 MP 47
Motor Vehicles Act, 1988 — Section 163, 166
High Courts04 May 2006
R.P. Gupta Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 1 MPHT 412 : (2006) 3 MPJR 384
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 205, 240, 273, 397, 401Employees Compensation Act, 1923 — Section 25, 26
High Courts04 May 2006
Ram Kishore Singh Vs Nirmala Devi Kushwaha and Another
Madhya Pradesh High Court · AIR 2006 MP 224 : (2006) ILR (MP) 1036 : (2006) 3 MPHT 156 : (2006) 3 MPLJ 194
Guardians and Wards Act, 1890 — Section 19, 25
High Courts04 May 2006Dismissed
Union of India (UOI) and Others Vs Shri Balwan Sauda
Madhya Pradesh High Court · (2006) 05 MP CK 0063
Constitution of India, 1950 — Article 227, 311(2)
High Courts04 May 2006
United India Insurance Co. Ltd. Vs Ramkunwar Bai and Others
Madhya Pradesh High Court · (2007) 2 ACC 779
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 97(7)
High Courts04 May 2006Dismissed
Manisha Lalwani Vs Dr. D.V. Paul
Madhya Pradesh High Court · (2007) 2 MPLJ 52
Civil Procedure Code, 1908 (CPC) — Section 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c)
High Courts04 May 2006Dismissed
Jamnalal Vs Chandmal
Madhya Pradesh High Court · AIR 2006 MP 134 : (2007) 1 MPJR 154
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 1A, Order 16 Rule 3, Order 6 Rule 1
High Courts04 May 2006Dismissed
Rajendra Prasad Tiwari and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2007 MP 115
COMPANIES ACT, 1956 — Section 617Electricity Act, 2003 — Section 164, 38Penal Code, 1860 (IPC) — Section 188
High Courts03 May 2006Allowed
Raj Kumar and Another Vs Radhey Shyam and Another
Madhya Pradesh High Court · (2006) 3 MPJR 213
Limitation Act, 1963 — Article 58
High Courts03 May 2006
State of M.P. and Others Vs Manubai and Others
Madhya Pradesh High Court · (2007) 1 ACC 205
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts03 May 2006Allowed
Kamal B. Chauhan and Others Vs Mohammad Jamil (D) by L.Rs.
Madhya Pradesh High Court · AIR 2006 MP 162
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 136
High Courts03 May 2006
Purshottam Khatri Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2006) 203 CTR 18 : (2006) 155 TAXMAN 520
Income Tax Act, 1961 — Section 10, 132, 143, 260A, 261
High Courts03 May 2006
Central Bank of India Vs Tehsildar (Nazul) and Others
Madhya Pradesh High Court · (2007) 1 MPJR 304
Madhya Pradesh Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987 — Section 2, 3, 4(2)(b)
High Courts03 May 2006
Prakash Chand Malviya Vs Hariom Agrawal
Madhya Pradesh High Court · (2006) ILR (MP) 727 : (2007) 2 MPJR 46
Stamp Act, 1899 — Section 33, 33(1)
High Courts03 May 2006Dismissed
Ratan and Others Vs Atama Ram and M.P. State
Madhya Pradesh High Court · (2006) 05 MP CK 0069
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 250
High Courts03 May 2006Allowed
Raj Kumar and Ashok Kumar Jain Vs Radhey Shyam and Nagar Palika Prashashak
Madhya Pradesh High Court · (2006) 4 MPLJ 387
Limitation Act, 1963 — Article 58
High Courts03 May 2006
Kailashi Vs Smt. Bharosi and Others
Madhya Pradesh High Court · (2006) 3 MPLJ 477
Conduct of Elections Rules, 1961 — Rule 42, 56(6)Madhya Pradesh Panchayat Nirvachan Niyam, 1995 — Rule 77(1), 80, 82Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122
High Courts03 May 2006Allowed
Muneer Khan Vs Jaswant Singh and Others
Madhya Pradesh High Court · (2007) 1 MPJR 219
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122, 36
High Courts03 May 2006Allowed
Bherulal and Others Vs Mohd. Jamil and Others
Madhya Pradesh High Court · (2007) 1 MPJR 422 : (2006) 2 MPLJ 597
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 136