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Madhya Pradesh High Court judgments

47,657 judgments · page 1,353 of 2,383

High Courts07 Sept 2006Dismissed

Jayendra Rao Vs Omprakash Gaabra

Madhya Pradesh High Court · (2007) 1 MPLJ 283

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, 115Limitation Act, 1963 — Section 5Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
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High Courts05 Sept 2006

Sharif Khan Vs State of M.P.

Madhya Pradesh High Court · (2006) 4 MPLJ 236

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
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High Courts05 Sept 2006Dismissed

Laxmandas Vs Amar Rochwani

Madhya Pradesh High Court · (2007) 2 ALD(Cri) 28 : (2007) 2 BC 178

Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
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High Courts05 Sept 2006

Shyamrao Vs Champalal

Madhya Pradesh High Court · AIR 2007 MP 13 : (2007) 4 BC 436 : (2007) 2 CivCC 19 : (2007) 2 MPHT 14 : (2007) 1 MPLJ 198 : (2007) 2 RCR(Civil) 382 : (2007) 1 RCR(Criminal) 961

Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 118
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High Courts04 Sept 2006Dismissed

Premraj Vs Suresh Chandra Jain

Madhya Pradesh High Court · (2006) ILR (MP) 1425 : (2006) 4 MPLJ 356

Civil Procedure Code, 1908 (CPC) — Section 100Stamp Act, 1899 — Section 11(b)
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