High Courts02 Nov 2006Allowed
Archana Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 484
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,347 of 2,383
High Courts02 Nov 2006
State of M.P. and Others Vs M.S. Wakankar and Another
Madhya Pradesh High Court · (2007) 1 MPLJ 99
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2006Dismissed
Bhilai Castings and Forgings (P) Ltd. Vs M.P. Electricity Board
Madhya Pradesh High Court · (2006) 11 MP CK 0074
Evidence Act, 1872 — Section 106
High Courts02 Nov 2006
Union of India (UOI) and Others Vs Hariom
Madhya Pradesh High Court · (2007) 2 MPHT 373 : (2007) 1 MPJR 191 : (2007) 1 MPLJ 362
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 380
High Courts02 Nov 2006
The New India Assurance Company Ltd. Vs Ramvilas Vgayvargiya
Madhya Pradesh High Court · (2007) 1 MPJR 258
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 12(2)
High Courts02 Nov 2006Allowed
Balu Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 11 MP CK 0041
Penal Code, 1860 (IPC) — Section 147, 148, 302, 34
High Courts02 Nov 2006Dismissed
Assistant Commissioner of Income Tax Vs Shree Synthetics Ltd.
Madhya Pradesh High Court · (2007) 207 CTR 676 : (2008) 303 ITR 106
Income Tax Act, 1961 — Section 143, 14A, 154, 260A
High Courts01 Nov 2006Dismissed
Director, Agricultural Engineering Dept., Bhopal Vs Gulab Gupta and Others
Madhya Pradesh High Court · (2007) 2 MPJR 154
Motor Vehicles Act, 1988 — Section 166, 178Penal Code, 1860 (IPC) — Section 279, 304(A), 337
High Courts01 Nov 2006Dismissed
Kamta Prasad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 695
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 439Penal Code, 1860 (IPC) — Section 307, 34
High Courts31 Oct 2006
Vikram Cement Vs Hemant Kumar Jain
Madhya Pradesh High Court · (2006) 4 MPLJ 570
Constitution of India, 1950 — Article 136, 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13)
High Courts31 Oct 2006Allowed
Swaroop Chand Vs Smt. Gumana Bai
Madhya Pradesh High Court · (2007) 1 MPLJ 246
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A(b)
High Courts31 Oct 2006
Somchandra Vs Ramdas and Others
Madhya Pradesh High Court · (2008) ACJ 651
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts30 Oct 2006
Madhya Pradesh Electricity Board, Rampur Vs Choudhary and Sons (Forgings) Pvt. Ltd.
Madhya Pradesh High Court · (2008) 2 MPJR 253
Sales of Goods Act, 1930 — Section 16
High Courts30 Oct 2006
Commissioner of Commercial Tax Vs Shah Gordhandas Bhikharidas
Madhya Pradesh High Court · (2007) 10 VST 349
Central Sales Tax Act, 1956 — Section 2
High Courts30 Oct 2006Dismissed
State of M.P. Vs International Construction Company, Engineers and Contractors
Madhya Pradesh High Court · (2007) ILR (MP) 115 : (2007) 1 MPJR 205
Arbitration Act, 1940 — Section 20, 39
High Courts27 Oct 2006
Daljeet Kaur and Others Vs Fakru and Another
Madhya Pradesh High Court · (2008) ACJ 949
Motor Vehicles Act, 1988 — Section 163A
High Courts27 Oct 2006Dismissed
Ram Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 10 MP CK 0006
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Oct 2006
Kazi Sayed Ahmed Ali and Another Vs Veeah Finance and Investment Pvt. Ltd.
Madhya Pradesh High Court · (2007) 3 BC 602
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts26 Oct 2006Dismissed
Ramesh Chand Rathore Vs Ram Prakash Tiwari and Others
Madhya Pradesh High Court · (2008) ACJ 382
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Oct 2006
Ambika Solvex Limited Vs Louis Dyefus (India) Pvt. Ltd. and Others
Madhya Pradesh High Court · (2006) 10 MP CK 0005
Arbitration and Conciliation Act, 1996 — Section 31, 34, 68, 69, 70Constitution of India, 1950 — Article 34Contract Act, 1872 — Section 73, 74