High Courts18 Jan 2007Allowed
Dr. Praveen Yadav Vs Aditya Kumar Nigam and Another
Madhya Pradesh High Court · (2008) ACJ 1491
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,338 of 2,383
High Courts18 Jan 2007Dismissed
Ram Prasad through L.Rs. Vs Harishankar and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 238
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 14
High Courts18 Jan 2007
New India Insurance Co. Ltd. Vs Santosh and Others
Madhya Pradesh High Court · (2008) ILR (MP) 322 : (2008) 3 MPHT 356
Motor Vehicles Act, 1988 — Section 147(2), 173
High Courts17 Jan 2007
Smt. Usha Devi and Another Vs Union of India and Others
Madhya Pradesh High Court · (2008) 2 MPJR 31
High Courts17 Jan 2007Allowed
Nagrik Upbhogkta Margadarshka Manch Vs Secretary, Food, Civil Supplies and Consumer Protection Department, Govt. of M.P. and Others
Madhya Pradesh High Court · (2007) 01 MP CK 0059
Essential Commodities Act, 1955 — Section 3, 5
High Courts17 Jan 2007Dismissed
Rajendra Mahajan Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) CriLJ 2827 : (2007) ILR (MP) 353
Essential Commodities Act, 1955 — Section 10, 10C, 6A, 6C, 7
High Courts17 Jan 2007Allowed
Kailash Chandra Sharma Vs E. Gurunath and Others
Madhya Pradesh High Court · AIR 2007 MP 161 : (2007) 1 MPLJ 559
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 169
High Courts17 Jan 2007Allowed
Shabnam Vs Jamil Khan
Madhya Pradesh High Court · (2007) 01 MP CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127(3)
High Courts16 Jan 2007Dismissed
M.P. Rajpatrit Ayurved Chikitsa Sangh and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 2 MPLJ 583
Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12
High Courts16 Jan 2007Dismissed
General Manager Vs State of M.P. and another
Madhya Pradesh High Court · (2009) ILR (MP) 591 : (2007) 3 MPLJ 83
Industrial Disputes Act, 1947 — Section 25O
High Courts16 Jan 2007Allowed
Shivlal and Another Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 MPJR 197
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Jan 2007Dismissed
Shubham Synthetics Pvt. Ltd. and Others Vs Bank of Rajasthan and Others
Madhya Pradesh High Court · AIR 2007 MP 89 : (2007) 3 BC 760
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 151, 96Motor Vehicles Act, 1988 — Section 173Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20, 21
High Courts16 Jan 2007
United India Insurance Co. Ltd. Vs Devendra Kumar and Others
Madhya Pradesh High Court · (2007) 2 ACC 815 : (2008) ACJ 612
High Courts16 Jan 2007Dismissed
Dr. Navin Kumar Sav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 2110
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts16 Jan 2007Dismissed
Sardar Gurjinder Singh (since dead) through L. Rs. and Another Vs Central Bank of India and Another
Madhya Pradesh High Court · (2008) 2 MPJR 316
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 115
High Courts16 Jan 2007Allowed
Ratan Singh and Others Vs Brindawan and Others
Madhya Pradesh High Court · (2008) 1 JLJ 204 : (2007) 2 MPLJ 346
High Courts15 Jan 2007Allowed
New India Assurance Co. Ltd. Vs Vibha Sood and Another
Madhya Pradesh High Court · (2008) ACJ 1464
Motor Vehicles Act, 1939 — Section 166, 170
High Courts15 Jan 2007Dismissed
Rameshwar Khare Vs State of M.P. and others
Madhya Pradesh High Court · (2008) 2 MPJR 346 : (2007) 3 MPLJ 620
High Courts15 Jan 2007
Saurabh Vs Dhanna Ram and Others
Madhya Pradesh High Court · (2007) 2 ACC 521 : (2008) ACJ 821
Motor Vehicles Act, 1988 — Section 166, 173
High Courts15 Jan 2007Allowed
Rakesh Kulshreshtha Vs M.P. State Seed Certification Agency and Another
Madhya Pradesh High Court · (2007) 01 MP CK 0045
Constitution of India, 1950 — Article 12, 311