COURT ARCHIVE

Madhya Pradesh High Court judgments

47,658 judgments · page 1,296 of 2,383

High Courts31 Oct 2007Allowed

M.P. Housing Board and Another Vs Sohanlal Chourasia and Another

Madhya Pradesh High Court · (2008) 3 ARBLR 337 : (2008) ILR (MP) 48 : (2008) 2 MPHT 101 : (2008) 2 MPLJ 103

Arbitration and Conciliation Act, 1996 — Section 11(6)

High Courts31 Oct 2007Dismissed

Ayodhya Singh and Others Vs Smt. Kamlesh Singh and Another

Madhya Pradesh High Court · (2008) 1 MPHT 489

Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Section 27

High Courts31 Oct 2007Dismissed

Harishankar Sharma Vs Shrikrishan Dubey

Madhya Pradesh High Court · (2008) 1 MPHT 223 : (2008) 1 MPLJ 614

Civil Procedure Code, 1908 (CPC) — Section 148, 151

High Courts31 Oct 2007

B.S. Jaiswal Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2008) 1 JLJ 291

Constitution of India, 1950 — Article 309, 311

High Courts31 Oct 2007Dismissed

Kamlesh Gour and Rajju @ Shamim Vs State of M.P. and Others

Madhya Pradesh High Court · (2008) 2 MPHT 22

Penal Code, 1860 (IPC) — Section 149, 302

High Courts31 Oct 2007Allowed

Man Mohan Sadani Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2008) 304 ITR 52 : (2010) 188 TAXMAN 277

Income Tax Act, 1961 — Section 256(1)

High Courts30 Oct 2007

Kusum Thagele and Others Vs National insurance Co. Ltd. and Another

Madhya Pradesh High Court · (2008) 1 MPLJ 134

Motor Vehicles Act, 1988 — Section 166, 2(34)

High Courts30 Oct 2007Allowed

Hafiz Noorbux (dead) through L.Rs. Abdul Rahoof alias Waqar Qureshi and Others Vs Dattatrey Joshi and Others

Madhya Pradesh High Court · (2008) 1 JLJ 314 : (2008) 2 MPHT 215 : (2008) 1 MPLJ 300

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106Limitation Act, 1963 — Section 5Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)

High Courts30 Oct 2007Allowed

Shakuntali Kol Vs State of M.P.

Madhya Pradesh High Court · (2008) ILR (MP) 153 : (2008) 1 JLJ 415 : (2008) 2 MPHT 97

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 42, 50

High Courts30 Oct 2007Allowed

Prahalad Singh Vs Jammna Bai and Others

Madhya Pradesh High Court · (2008) ILR (MP) 107 : (2008) 2 MPHT 72

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 52

High Courts30 Oct 2007

Smt. Manju and Another Vs Ghanshyam and Others Jagat Narayan Vs Dileep and Others Sonu @ Nitesh Yadav Vs Udal Singh and Another Smt. Belakali and Others Vs Suresh Kumar and Another

Madhya Pradesh High Court · AIR 2008 MP 168 : (2007) ILR (MP) 1793 : (2008) 1 MPHT 54

Civil Procedure Code, 1908 (CPC) — Section 122, 129, 139Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 122, 139, 197, 2, 297

High Courts30 Oct 2007Allowed

M.P. State Civil Supplies Corporation Ltd. Vs Marain Agarwal

Madhya Pradesh High Court · (2008) 1 JLJ 297 : (2008) 1 MPLJ 541

Arbitration and Conciliation Act, 1996 — Section 16, 34, 37, 41Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226, 32

High Courts30 Oct 2007Dismissed

Mahesh Chand and Others Vs Nishar Khan

Madhya Pradesh High Court · (2007) 4 MPHT 522 : (2008) 1 MPLJ 503

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 23(j), 23A

High Courts30 Oct 2007

Smt. Shashi Agrawal Vs Ram chandra Agrawal

Madhya Pradesh High Court · (2008) ILR (MP) 271

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(3)(c)

High Courts30 Oct 2007Allowed

Mandir Shri Ladli Lalji Maharaj Vs State of M.P. and Others

Madhya Pradesh High Court · (2008) 3 MPHT 251 : (2008) 2 MPLJ 49

Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 36(2)

High Courts30 Oct 2007Dismissed

New India Assurance Co. Ltd. Vs Jai Singh and Another

Madhya Pradesh High Court · (2008) ACJ 1917

Motor Vehicles Act, 1988 — Section 170, 173

High Courts29 Oct 2007Dismissed

Sharad Oswal and Others Vs Madhya Pradesh Poorva Kshetra Vidyut and Another

Madhya Pradesh High Court · (2008) ILR (MP) 226 : (2008) 2 MPLJ 136

High Courts29 Oct 2007Dismissed

Santosh Kumar Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) ILR (MP) 1762 : (2008) 1 MPHT 383 : (2008) 2 MPLJ 205

Constitution of India, 1950 — Article 226

High Courts26 Oct 2007Dismissed

Ajay Rai Vs State of M.P.

Madhya Pradesh High Court · (2007) ILR (MP) 1821 : (2008) 1 MPHT 99

Criminal Procedure Code, 1973 (CrPC) — Section 221, 300, 397, 401Prevention of Corruption Act, 1988 — Section 13, 7

High Courts26 Oct 2007

Agrawal Indotex Ltd. and Gopal Chandra Agrawal, Director and Shareholder Vs Additional Commissioner, Commercial Tax, Assistant Commissioner, Commercial Tax and Commercial Tax Officer and Tahsildar

Madhya Pradesh High Court · (2008) 1 MPHT 95

Entry Tax Act, 1976 — Section 7(1), 7(5)