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Madhya Pradesh High Court judgments

47,658 judgments · page 1,269 of 2,383

High Courts20 Jun 2008

Hemant Sharma Vs Kishorilal Vanshkar

Madhya Pradesh High Court · (2008) 4 BC 34 : (2008) ILR (MP) 65 : (2008) 4 MPHT 515 : (2008) 4 MPLJ 578 : (2009) 1 RCR(Civil) 402 : (2009) 1 RCR(Criminal) 397

Criminal Procedure Code, 1973 (CrPC) — Section 203, 204Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts19 Jun 2008Dismissed

Sheikh Hameed and Others Vs Sheikh Majhar and Another

Madhya Pradesh High Court · (2008) ILR (MP) 2947 : (2009) 1 MPJR 86

Civil Procedure Code Amendment Act, 1976 — Section 97(2), 97(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98General Clauses Act, 1897 — Section 6
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High Courts18 Jun 2008

Sanjay Verma Vs State of M.P. and Others

Madhya Pradesh High Court · (2008) ILR (MP) 1592 : (2008) 2 JLJ 378

Constitution of India, 1950 — Article 309Madhya Pradesh Irrigation Engineering Services (Gazetted) Recruitment Rules, 1968 — Rule 11, 15, 15(1), 15(2), 16Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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