Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 473Madhya Pradesh Lottery (Niyantran Tatha Kar) Adhiniyam, 1973 — Section 13, 14, 29Madhya Pradesh Lottery (Niyantran Tatha Kar) Rules, 1973 — Rule 10, 11, 12, 7, 9

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High Courts02 Sept 2008Allowed

Vinod Mangilal Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2009) CriLJ 1204

Penal Code, 1860 (IPC) — Section 366, 376

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High Courts01 Sept 2008

B.N. Verma Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2009) ILR (MP) 336 : (2009) 1 MPHT 296 : (2009) 2 MPLJ 365

Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9

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High Courts01 Sept 2008Dismissed

State of M.P. Vs L.P. Pathak

Madhya Pradesh High Court · (2009) 4 MPJR 129

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 20

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High Courts01 Sept 2008

Adaliya and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2009) 4 MPHT 189

Criminal Procedure (Amendment) Act, 2005 — Section 320(2), 320(5)Penal Code, 1860 (IPC) — Section 307, 320(8), 34

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High Courts29 Aug 2008Dismissed

Karan Singh and Others Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2009) ILR (MP) 1235 : (2010) 1 JLJ 48 : (2009) 1 MPHT 155 : (2008) 4 MPLJ 338

Constitution of India, 1950 — Article 227

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High Courts28 Aug 2008Allowed

Subodh Shukla Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2009) ILR (MP) 359 : (2008) 5 MPHT 299 : (2008) 4 MPLJ 562

Army Act, 1950 — Section 122, 27, 83, 84, 85

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High Courts27 Aug 2008

Krishnalal (Dr.) Vs State of M.P. and Others

Madhya Pradesh High Court · (2009) 2 MPJR 139

Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9, 9(2), 9(4)

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High Courts27 Aug 2008

Haji Abdul Hussain T. Malu Bhai Vs Assistant Commercial Tax Officer and Others

Madhya Pradesh High Court · (2009) 24 VST 117

Madhya Pradesh Commercial Tax Act, 1994 — Section 62(2)

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High Courts27 Aug 2008

Smt. Uma Shukla Vs M.P. Poorva Kshetra Vidyut Vitran and Others Ashok Kumar Sahu Vs M.P. State Electricity Board and Another

Madhya Pradesh High Court · (2008) ILR (MP) 2915 : (2009) 1 MPHT 177 : (2009) 1 MPJR 3 : (2008) 4 MPLJ 575

Madhya Pradesh Electricity Supply Code, 2004 — Clause 4.17

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High Courts27 Aug 2008Dismissed

State of M.P. Vs Ghasita and Another

Madhya Pradesh High Court · (2009) 4 MPJR 276

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)Penal Code, 1860 (IPC) — Section 302, 323, 325, 34

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High Courts27 Aug 2008Allowed

Krishnalal (Dr.) Bhargav Vs State of M.P. and others

Madhya Pradesh High Court · (2008) ILR (MP) 3128 : (2009) 2 MPLJ 293

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High Courts26 Aug 2008Dismissed

Pawan Shrivastava Vs State of M.P. and Others

Madhya Pradesh High Court · (2009) 1 MPLJ 106

Constitution of India, 1950 — Article 14, 16

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High Courts25 Aug 2008

National Insurance Co. Ltd. Vs Kusma Devi and Others

Madhya Pradesh High Court · (2008) ACJ 318

Motor Vehicles Act, 1988 — Section 170

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