High Courts17 Feb 2009
Shyam Singh and Two Ors. and Mahesh Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) ILR (MP) 2415 : (2010) 1 JLJ 97
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,245 of 2,383
High Courts17 Feb 2009Allowed
Ramautar Vs Ram Naresh and Others
Madhya Pradesh High Court · (2009) 1 JLJ 278 : (2009) 3 MPHT 340 : (2009) 2 MPJR 92 : (2009) 4 MPLJ 21
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts17 Feb 2009
Vinod Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) ILR (MP) 1160 : (2009) 2 MPHT 302 : (2010) 1 MPJR 75
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 306
High Courts17 Feb 2009Allowed
Atul Bansal Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) 2 MPHT 530 : (2009) 1 MPLJ 655
Constitution of India, 1950 — Article 14, 226
High Courts17 Feb 2009
Khanchedilal Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 2093 : (2009) 2 MPHT 513 : (2009) 4 MPJR 380
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 27, 42, 50
High Courts17 Feb 2009Allowed
Millennium Structurals (India) Ltd. Vs Commercial Tax Officer, Indore and others
Madhya Pradesh High Court · (2009) 2 MPLJ 584
State Financial Corporations Act, 1951 — Section 29, 46B
High Courts16 Feb 2009Dismissed
Satguru Cement P. Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2009) 25 VST 14
Constitution of India, 1950 — Article 226, 227
High Courts16 Feb 2009
Sudhir Garg Vs M.P. Pollution Control Board
Madhya Pradesh High Court · (2009) ILR (MP) 37 : (2009) 3 MPHT 471
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 47
High Courts16 Feb 2009Allowed
Lallu Kol Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1607 : (2010) 1 JLJ 172
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat (Resignation by Office Bearers) Rules, 1995 — Rule 3, 4, 4(2), 4(5)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 69, 69(1), 70(1), 86
High Courts16 Feb 2009
Nathu Singh Kushwah and Another Vs Narayan Singh and Others
Madhya Pradesh High Court · (2011) 2 TAC 777
Central Motor Vehicles Rules, 1989 — Rule 97Motor Vehicles Act, 1988 — Section 145, 147, 173, 95, 96Penal Code, 1860 (IPC) — Section 304A
High Courts13 Feb 2009Dismissed
Narendra Yadav alias Mantoo Vs State of M.P. and another
Madhya Pradesh High Court · (2009) ILR (MP) 2450 : (2009) 2 MPLJ 369
Criminal Procedure Code, 1973 (CrPC) — Section 397, 54Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts13 Feb 2009Dismissed
Santosh Sharma Vs The State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1597 : (2009) 2 MPHT 343
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 11, 3
High Courts13 Feb 2009Dismissed
State of M.P. and Others Vs Shobha Bai Singh and Another
Madhya Pradesh High Court · (2009) ILR (MP) 1603 : (2009) 2 MPHT 339 : (2009) 4 MPLJ 26
Forest Act, 1927 — Section 17Land Acquisition Act, 1894 — Section 13A, 18, 23, 34, 4
High Courts13 Feb 2009Allowed
Sunil Tiwari Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1679 : (2009) 2 MPHT 297
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 120B, 147, 201, 294, 302
High Courts13 Feb 2009
Priyank Chansoria Vs High Court of Madhya Pradesh
Madhya Pradesh High Court · (2009) 4 MPHT 44 : (2009) 2 MPJR 246 : (2009) 4 MPLJ 586
Constitution of India, 1950 — Article 14, 225, 226, 227, 323A
High Courts13 Feb 2009Dismissed
Arvind Tiwari Vs State of M.P. and others
Madhya Pradesh High Court · (2009) 2 MPLJ 662
High Courts12 Feb 2009Allowed
Santosh Kumar Ahirwar Vs State of M.P. and others
Madhya Pradesh High Court · (2009) ILR (MP) 2517 : (2009) 3 MPLJ 442
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 21A
High Courts12 Feb 2009
National Insurance Co. Ltd. Vs Gulab Khan and Others
Madhya Pradesh High Court · (2010) ACJ 1280
Motor Vehicles Act, 1988 — Section 173
High Courts12 Feb 2009
Manoj Rajani and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2009 MP 229 : (2009) ILR (MP) 2210 : (2009) 2 MPHT 292
Constitution of India, 1950 — Article 21, 226
High Courts12 Feb 2009Dismissed
Mangilal Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1903 : (2009) 2 MPHT 357 : (2009) 1 MPLJ 647
Constitution of India, 1950 — Article 226, 243Q, 243R, 243U