High Courts08 Apr 2009Dismissed
Ramlal Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2009 MP 236
Constitution of India, 1950 — Article 19, 226, 227Motor Vehicles Act, 1988 — Section 111, 74, 87
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,240 of 2,383
High Courts08 Apr 2009Allowed
Smt. Ashabai Krishna Badole Vs Dhannalal and Others
Madhya Pradesh High Court · AIR 2009 MP 157
Stamp Act, 1899 — Section 2
High Courts06 Apr 2009Allowed
Grasim Industries Limited Vs Additional Commissioner of Commercial Tax and Another
Madhya Pradesh High Court · (2009) 25 VST 596
Madhya Pradesh General Sales Tax Act, 1958 — Section 24(2), 28(1)Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 28(1)
High Courts02 Apr 2009
Smt. Sheeba Khan Vs State of M.P.
Madhya Pradesh High Court · (2009) CriLJ 4276 : (2009) 4 MPHT 301 : (2010) 7 RCR(Criminal) 15
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 170, 34, 381, 406
High Courts02 Apr 2009
Dalvinder Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2009) 04 MP CK 0048
High Courts02 Apr 2009Dismissed
P.K. Gupta Vs S.K. Banerjee, Managing Director and Others
Madhya Pradesh High Court · (2009) 4 MPHT 171 : (2010) 6 RCR(Criminal) 2195
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 114, 409Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 29, 32
High Courts02 Apr 2009Allowed
Seed Association of M.P. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2009) 4 MPHT 453 : (2009) 3 MPLJ 261
Constitution of India, 1950 — Article 162, 19, 21, 300A, 301
High Courts02 Apr 2009Allowed
Fatehchand Vs Land Acquisition and Rehabilitation Officer and Others
Madhya Pradesh High Court · (2009) ILR (MP) 2073 : (2009) 3 MPHT 228 : (2009) 2 MPJR 206 : (2009) 4 MPLJ 50
Land Acquisition Act, 1894 — Section 18, 54Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Apr 2009Allowed
State of M.P. Vs Vinay Shukla and another
Madhya Pradesh High Court · (2009) 2 MPLJ 482
Constitution of India, 1950 — Article 226Madhya Pradesh Re-organisation Act, 2000 — Section 71, 72
High Courts02 Apr 2009Dismissed
Durga Rani (Smt.) and Others Vs Ashok Gupta and Another
Madhya Pradesh High Court · (2010) 3 MPJR 153
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts01 Apr 2009
Major (Rtd.) Ranveer Singh Dhatwalia and Another Vs The Bank of Baroda and Others
Madhya Pradesh High Court · (2009) 3 MPJR 31
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 95, Order 9 Rule 13, 151, 47Constitution of India, 1950 — Article 227
High Courts01 Apr 2009Allowed
Sumatra Bai Vs Abdul Wahid and Others Abdul Wahid Vs Sumatra Bai and Others
Madhya Pradesh High Court · (2009) 4 MPJR 341
Transfer of Property Act, 1882 — Section 41
High Courts31 Mar 2009Allowed
Madhusudan Bhardwaj and Others Vs Mamta Bhardwaj
Madhya Pradesh High Court · (2009) CriLJ 3095 : (2010) 2 DMC 57 : (2009) ILR (MP) 1506 : (2009) 2 JLJ 284 : (2009) 4 MPHT 130 : (2009) 3 MPJR 47 : (2009) 3 MPLJ 459
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
High Courts31 Mar 2009Allowed
Vishnu Agrawal and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1615 : (2009) 4 MPHT 123 : (2009) 2 MPJR 211 : (2009) 3 MPLJ 39
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226
High Courts31 Mar 2009
M.P. State Electricity Board Vs Sitaram and Others
Madhya Pradesh High Court · (2010) 1 LLJ 531 : (2009) 3 MPJR 243 : (2009) 3 MPLJ 92
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62
High Courts30 Mar 2009Allowed
Abida Qureshi Vs State of M.P. and another
Madhya Pradesh High Court · (2009) 3 MPLJ 146
Constitution of India, 1950 — Article 14
High Courts30 Mar 2009
Sumiran Choudhary Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) 3 MPHT 201 : (2009) 4 MPLJ 410
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 446Penal Code, 1860 (IPC) — Section 201, 302
High Courts30 Mar 2009Dismissed
Shambhunath Mishra Vs State of M.P. and others
Madhya Pradesh High Court · (2009) ILR (MP) 1335 : (2009) 2 MPLJ 432
Constitution of India, 1950 — Article 226
High Courts30 Mar 2009Allowed
Maya Lalchandani and others Vs Board of Revenue and others
Madhya Pradesh High Court · (2009) ILR (MP) 2249 : (2009) 3 MPLJ 660
Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110, 32, 43
High Courts30 Mar 2009Dismissed
Govind Mane Vs State of M.P. and others
Madhya Pradesh High Court · (2009) 3 MPLJ 338