High Courts28 Jan 2010
Mubarik Hussain and Another Vs New India Assurance Co. Ltd. and Others
Madhya Pradesh High Court · (2011) ACJ 206 : (2010) 4 MPJR 75
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,207 of 2,383
High Courts28 Jan 2010
Mohanlal Mishra and Others Vs Chief Medical and Health Officer and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1445
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts28 Jan 2010Allowed
Suresh Vs Iqbal Khan and another
Madhya Pradesh High Court · (2011) ACJ 1370
Motor Vehicles Act, 1988 — Section 166, 173
High Courts27 Jan 2010
Kamla Bai (Smt.) Vs Smt. Preeti Raizada
Madhya Pradesh High Court · (2010) ILR (MP) 603 : (2010) 4 MPHT 64 : (2010) 1 MPJR 264 : (2010) 2 MPLJ 300
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9, 6
High Courts27 Jan 2010
Rajshree Minerals Vs Karmavir Singh and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1441
Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 2(1), 22, 30
High Courts27 Jan 2010
Harikant Vs State of M.P.
Madhya Pradesh High Court · (2010) 01 MP CK 0047
Evidence Act, 1872 — Section 157, 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 34
High Courts27 Jan 2010Allowed
Charan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 1649 : (2011) 1 MPHT 27
Penal Code, 1860 (IPC) — Section 147, 149, 302, 32, 34
High Courts27 Jan 2010Allowed
Bhawar Singh Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 2609
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 107, 306
High Courts27 Jan 2010
Bhagwandas Yadav Vs Rohit Tiwari
Madhya Pradesh High Court · (2010) 2 MPJR 60
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5, 11, 115Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 114, 50, 58
High Courts25 Jan 2010Allowed
Jogendra Singh Pal Vs Omprakash Gupta and Others
Madhya Pradesh High Court · (2010) ILR (MP) 896 : (2010) 1 JLJ 417 : (2010) 3 MPHT 27 : (2010) 2 MPLJ 289
Evidence Act, 1872 — Section 61, 67, 81
High Courts25 Jan 2010Allowed
Smt. Alka Jain Vs Akash Jain
Madhya Pradesh High Court · (2010) 2 MPLJ 72
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 15, 151Constitution of India, 1950 — Article 20, 21Family Courts Act, 1984 — Section 19
High Courts22 Jan 2010
Madanlal Vs Surajbai and others
Madhya Pradesh High Court · (2010) 4 MPLJ 61
Transfer of Property Act, 1882 — Section 45
High Courts22 Jan 2010
Man Singh (Deceased) through L.Rs. Smt. Sumranbai and Others Vs Rameshwar
Madhya Pradesh High Court · (2010) ILR (MP) 1077 : (2010) 2 MPLJ 140
Stamp Act, 1899 — Article 23, 33, 35, 38, 38(2)
High Courts22 Jan 2010Dismissed
Pappu @ Kamod Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2010) ILR (MP) 47 : (2011) 2 MPHT 271
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Jan 2010
Shiv Kumar Dwivedi Vs Bhogilal Shah (dead) through L.R. Dr. Diwakar
Madhya Pradesh High Court · (2011) 1 MPHT 356 : (2011) 2 MPLJ 282
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts22 Jan 2010
Arjun. Vs State of M.P
Madhya Pradesh High Court · (2011) 4 MPHT 137
Central Excises and Salt Act, 1944 — Section 34(2)Criminal Procedure Code, 1973 (CrPC) — Section 437(6)
High Courts22 Jan 2010
Navlakha Shramik Avas Grah Nirman Sahakari Sanstha Marayadit, Indore Vs State of M. P. and others
Madhya Pradesh High Court · (2010) 2 MPLJ 81
Constitution of India, 1950 — Article 14Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts22 Jan 2010Allowed
S.R.S. Infra Project Pvt. Ltd., Gwalior Vs Gwalior Development Authority, Gwalior and another
Madhya Pradesh High Court · (2010) 2 MPLJ 142
Contract Act, 1872 — Section 70, 73, 74
High Courts21 Jan 2010
K.P. Dubey Vs State of M.P. and Another
Madhya Pradesh High Court · (2010) ILR (MP) 1301
Madhya Pradesh Civil Services (Classification, Control and Appeal) Act, 1951 — Section 28A
High Courts21 Jan 2010Dismissed
Northern Coal Fields Limited Vs State of Madhya Pradesh and Another Hindalco Industries Ltd. and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1304 : (2010) 2 MPHT 202 : (2010) 1 MPJR 196 : (2010) 2 MPLJ 202 : (2010) 35 VST 158
Central Provinces and Berar Municipalities Act, 1922 — Section 66Central Sales Tax Act, 1956 — Section 5(1)Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 11