High Courts29 Mar 2010Allowed
Nathulal Verma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1721 : (2010) 4 MPHT 466
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,198 of 2,383
High Courts26 Mar 2010
Chingalal Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 4 MPJR 297
Constitution of India, 1950 — Article 14, 19, 19(1), 19(6), 47Madhya Pradesh Country Spirit Rules, 1995 — Rule 9Madhya Pradesh Excise Act, 1915 — Section 18(1), 28(1), 62
High Courts26 Mar 2010
Municipal Corporation, Gwalior and another Vs Jaikishan Das Padmnani and others
Madhya Pradesh High Court · (2011) 4 MPHT 403 : (2010) 2 MPLJ 601
Constitution of India, 1950 — Article 227
High Courts26 Mar 2010
Chingalal Yadav Vs State of M.P. and others
Madhya Pradesh High Court · (2010) 2 MPLJ 443
Madhya Pradesh Foreign Liquor Rules, 1996 — Rule 8(1)(a)
High Courts26 Mar 2010Dismissed
Municipal Corporation and Another Vs Jai Kishan Das Pamnani and Others
Madhya Pradesh High Court · (2011) 4 MPHT 403
Constitution of India, 1950 — Article 227
High Courts26 Mar 2010
New India Assurance Co. Ltd. Vs Smt. Gyanodevi and Others
Madhya Pradesh High Court · (2011) 1 TAC 209
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts26 Mar 2010Allowed
Tata R.N., Chairman, Tata Power Co. Ltd. Vs Dy. Director, Indl. Health and Safety and Inspector of Factories
Madhya Pradesh High Court · (2010) 126 FLR 650 : (2010) 3 LLJ 642
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 2, 6, 7, 92Madhya Pradesh Industrial Relations Act, 1960 — Section 64(2)
High Courts26 Mar 2010Dismissed
Mahfooz Ahmed and Another Vs Neelmani and Another
Madhya Pradesh High Court · AIR 2010 MP 165 : (2010) ILR (MP) 1771 : (2010) 4 MPHT 44 : (2010) 2 MPLJ 603
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Specific Relief Act, 1963 — Section 28, 28(1)Transfer of Property Act, 1882 — Section 52
High Courts26 Mar 2010Allowed
Kishore Goyal Vs Hanif Patel
Madhya Pradesh High Court · (2010) 3 BC 413 : (2011) 1 CivCC 632 : (2010) ILR (MP) 1994 : (2010) 2 MPHT 426 : (2010) 7 RCR(Criminal) 1738
Contract Act, 1872 — Section 25Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142, 7
High Courts26 Mar 2010
Vasana Vs Door Singh and others
Madhya Pradesh High Court · (2011) ACJ 1354
Motor Vehicles Act, 1988 — Section 173
High Courts26 Mar 2010
Union of India (UOI) and Others Vs Ashok Kumar Dubey and Another
Madhya Pradesh High Court · (2010) ILR (MP) 1717
Constitution of India, 1950 — Article 227
High Courts25 Mar 2010
Maniram Nagotiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1713
High Courts25 Mar 2010Dismissed
Oriental Insurance Co. Vs Smt. Janpat and Others
Madhya Pradesh High Court · (2010) 5 MPHT 478 : (2010) 2 MPLJ 527
Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 95
High Courts25 Mar 2010Dismissed
Ramdin and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 86 : (2010) 3 MPHT 163 : (2010) 2 MPLJ 682
COMPANIES ACT, 1956 — Section 617Land Acquisition Act, 1894 — Section 17, 3, 4, 5A, 6
High Courts25 Mar 2010Dismissed
State of Madhya Pradesh Vs Veeru alias Veer Singh
Madhya Pradesh High Court · (2010) 03 MP CK 0038
Arms Act, 1959 — Section 25(1B), 30Penal Code, 1860 (IPC) — Section 11, 13, 216A
High Courts25 Mar 2010
Basant Kumar and Others Vs Smt. Premwatibai and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1618 : (2010) 2 MPLJ 549
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, 11, 96Hindu Succession Act, 1956 — Section 10, 6, 8, 9
High Courts25 Mar 2010Dismissed
F.F. (I). L.C. 16/3 Vs Supreme Engineers
Madhya Pradesh High Court · (2010) ILR (MP) 1165 : (2010) 5 MPHT 173
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Contract Act, 1872 — Section 148, 160, 170
High Courts25 Mar 2010Dismissed
Pawan Kumar Jain Vs The Commercial Tax Officer and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2049 : (2010) 3 MPLJ 157
Madhya Pradesh Commercial Tax Act, 1994 — Section 2(t)(ii), 9, 9B
High Courts25 Mar 2010Dismissed
Pawan Kumar Jain Vs Commercial Tax Officer and others
Madhya Pradesh High Court · (2010) 3 MPLJ 157
Madhya Pradesh Commercial Tax Act, 1994 — Section 9B
High Courts23 Mar 2010Allowed
Union of India and Others Vs Dinesh Singh Bhadoria
Madhya Pradesh High Court · (2010) 126 FLR 958
Central Industrial Security Force Act, 1968 — Section 9Constitution of India, 1950 — Article 226