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Madhya Pradesh High Court judgments

47,657 judgments · page 1,195 of 2,383

High Courts20 Apr 2010

Chen Singh Vs Union of India (UOI)

Madhya Pradesh High Court · (2010) 5 MPHT 122 : (2010) 4 MPJR 19

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 2, 24, 27A
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High Courts19 Apr 2010Dismissed

Sitara (Smt.) and Others Vs Hemchand and Others

Madhya Pradesh High Court · (2010) ILR (MP) 1786 : (2010) 5 MPHT 167 : (2010) 2 MPLJ 596

Agricultural Holdings Act, 1960 — Section 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3B, Order 41 Rule 33, 100Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts19 Apr 2010

Nannu Sahu Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) 2 Crimes 596 : (2010) ILR (MP) 2191 : (2010) 3 MPHT 144

Criminal Procedure Code, 1973 (CrPC) — Section 173, 311, 313, 386, 391Evidence Act, 1872 — Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 35, 42, 50
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High Courts13 Apr 2010Allowed

Manju Rajak (Smt.) Vs Parvinder Singh

Madhya Pradesh High Court · AIR 2011 MP 5 : (2010) ILR (MP) 44 : (2010) 2 JLJ 372 : (2010) 4 MPHT 141 : (2010) 2 MPLJ 543

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1), 13B
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