High Courts07 May 2010
Vinay Kumar Kedia Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 94 : (2010) 4 MPLJ 374
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 34, 364A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,192 of 2,383
High Courts07 May 2010Dismissed
Girish Kumar Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 2373
Penal Code, 1860 (IPC) — Section 376, 376(1), 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts07 May 2010Allowed
Phool Singh Marko Gond Vs State of M.P. and others
Madhya Pradesh High Court · (2010) 3 MPLJ 66
High Courts06 May 2010Dismissed
Sheela Gaur (Smt.) Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2010) ILR (MP) 1745 : (2010) 4 MPHT 195 : (2011) 2 MPJR 52
Constitution of India, 1950 — Article 14, 233, 234, 235, 236Madhya Pradesh Lower Judicial Services (Recruitment, Conditions of Service) Rules, 1994 — Rule 3(1), 7
High Courts06 May 2010Allowed
Yogesh Tembhurne Vs M.P. Professional Examination Board, Bhopal and another
Madhya Pradesh High Court · (2010) 3 MPLJ 545
Constitution of India, 1950 — Article 226
High Courts06 May 2010Allowed
Ramesh Chandra and Another Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 2368 : (2010) 3 MPJR 173
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 392, 394
High Courts06 May 2010Dismissed
State of M. P. and others Vs Rajesh Ahirwar
Madhya Pradesh High Court · (2010) 3 MPJR 167 : (2010) 3 MPLJ 236
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts05 May 2010
Pramod Kumar Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2074 : (2011) 1 MPJR 82 : (2011) 1 MPLJ 666
Constitution of India, 1950 — Article 226
High Courts05 May 2010Dismissed
Ram Sharan Kori Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 2 MPJR 75
Madhya Pradesh Land Revenue Code, 1959 — Section 248, 248A, 444
High Courts04 May 2010Allowed
Rajesh Vani Vs State of M.P.
Madhya Pradesh High Court · (2010) 3 MPLJ 706
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1988 — Section 181, 196, 3, 81Penal Code, 1860 (IPC) — Section 279, 304A, 337, 71
High Courts04 May 2010Allowed
Pradeep Dantre Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2010) ILR (MP) 1694 : (2010) 3 MPHT 399 : (2010) 4 MPJR 103
Criminal Procedure Code, 1973 (CrPC) — Section 401Madhya Pradesh Prisoners Release on Probation Act, 1954 — Section 2, 9Madhya Pradesh Prisoners Release on Probation Rules, 1964 — Rule 4, 6(1)
High Courts03 May 2010Allowed
Kuldeep Singh Punjabi and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) ILR (MP) 2068
Madhya Pradesh Land Revenue Code, 1954 — Section 182
High Courts03 May 2010Allowed
Om Prakash Chaturvedi Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 1998
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 379, 392
High Courts03 May 2010Allowed
Shiv Charan Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 2198
Penal Code, 1860 (IPC) — Section 148 , 149, 294, 302, 341
High Courts03 May 2010Allowed
Prakash Vs State of M.P.
Madhya Pradesh High Court · (2010) 2 MPJR 223
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 304B, 306
High Courts30 Apr 2010
Mukesh Tripathi Vs Registrar General and Others Nitin Singh Thakur Vs M.P. High Court and Others
Madhya Pradesh High Court · (2010) ILR (MP) 31 : (2010) 5 MPHT 462 : (2010) 3 MPLJ 170
Constitution of India, 1950 — Article 309
High Courts30 Apr 2010
Smt. Chanda Chouhan and Another Vs Sanjay Chouhan
Madhya Pradesh High Court · (2010) ILR (MP) 2224 : (2010) 5 MPHT 225
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112, 4
High Courts30 Apr 2010Allowed
Sameermal Runwal Vs Prakashchandra Kothari and Others
Madhya Pradesh High Court · AIR 2010 MP 178 : (2011) 1 MPLJ 290 : (2011) 2 RCR(Civil) 512
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151
High Courts30 Apr 2010Dismissed
Mohd. Aslam and Another Vs State of M.P.
Madhya Pradesh High Court · (2010) ILR (MP) 2428
High Courts30 Apr 2010Allowed
Vijay Kumar Palliwal Vs State of M.P.
Madhya Pradesh High Court · (2012) 1 Crimes 9
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 193, 420, 420A, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)