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Madhya Pradesh High Court judgments

47,657 judgments · page 1,174 of 2,383

High Courts29 Sept 2010Dismissed

Focus Energy Ltd. Vs Government of India and Others

Madhya Pradesh High Court · AIR 2011 MP 112 : (2011) ILR (MP) 53 : (2011) 1 MPLJ 361

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2Mineral Concession Rules, 1960 — Rule 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
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High Courts29 Sept 2010Dismissed

Bharat Singh and Others Vs State of M.P.

Madhya Pradesh High Court · (2011) 1 Crimes 574 : (2011) 3 DMC 41 : (2011) ILR (MP) 294 : (2011) 4 MPHT 191 : (2010) 4 MPJR 281 : (2011) 8 RCR(Criminal) 3143

Criminal Procedure Code, 1973 (CrPC) — Section 468, 470, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
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High Courts29 Sept 2010

Ajay Dubey Vs State of M.P. and others

Madhya Pradesh High Court · (2010) 4 MPLJ 679

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 240, 243, 254Environment (Protection) Act, 1986 — Section 18, 24, 24(1), 25, 3(19)
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High Courts28 Sept 2010

Boote @ Kanchhedi Vs State of M.P.

Madhya Pradesh High Court · (2011) ILR (MP) 511

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 42, 50, 54
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High Courts24 Sept 2010Dismissed

Gulzarilal Jain Vs Ravikant Shirke

Madhya Pradesh High Court · (2011) 4 MPHT 194

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, Order 18 Rule 4, Order 7 Rule 11, Order 8 Rule 6A, Order 8 Rule 6A(1)Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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High Courts23 Sept 2010Dismissed

Laxman Singh Vs State of M.P.

Madhya Pradesh High Court · (2011) ILR (MP) 229

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 304B, 334, 498A
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High Courts23 Sept 2010Dismissed

Rameshchandra and another Vs Kamal Kishore and others

Madhya Pradesh High Court · (2011) 1 JLJ 435 : (2011) 3 MPHT 124

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 6 Rule 2, 16, 4, 5Limitation Act, 1963 — Section 18Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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