High Courts10 May 2011Dismissed

Gurudev Singh Vs State of M.P.

Madhya Pradesh High Court · (2011) 05 MP CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 323, 34
High Courts07 May 2011Dismissed

Rashid Khan and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2011) ILR (MP) 2801 : (2011) 5 MPHT 97

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17Evidence Act, 1872 — Section 64, 77Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts06 May 2011Allowed

Mukesh Vs Smt. Priti and others

Madhya Pradesh High Court · (2012) ACJ 481 : (2011) 3 JLJ 271 : (2012) 1 RCR(Civil) 750

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 163A, 173