Madhya Pradesh High Court Judgments

High Courts01 Jul 2011Dismissed

Managing Director, MP State Road Transport Corporation and Another Vs Prantiya Rajya Parivahan Karmachari Sangh (Congress) and Another

Madhya Pradesh High Court · (2011) 131 FLR 812 : (2011) ILR (MP) 2705 : (2012) 1 LLJ 839 : (2011) 4 MPHT 514 : (2011) 4 MPJR 122

Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 22Madhya Pradesh Industrial Relations Act, 1960 — Section 1(4), 31(2), 43Madhya Pradesh Industrial Relations Rules, 1961 — Rule 44

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High Courts01 Jul 2011

M/s. Balaji Services Vs Airport Authority of India and Others

Madhya Pradesh High Court · (2011) 4 MPHT 116

Constitution of India, 1950 — Article 226

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High Courts30 Jun 2011Allowed

Sugnabai and Another Vs Eicher Motors Ltd. and Others

Madhya Pradesh High Court · (2012) ACJ 873

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts30 Jun 2011Dismissed

C.M. Vyas and Others Vs M.P. Housing Board and Others

Madhya Pradesh High Court · (2011) ILR (MP) 1838

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High Courts30 Jun 2011Allowed

R.K. Agnihotri Vs Municipal Corporation and Another

Madhya Pradesh High Court · (2011) 06 MP CK 0028

Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 133, 308A

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High Courts30 Jun 2011Dismissed

Gajraj Singh (Dead) through L.Rs. Mishrilal and Others, Bhawut Singh and Others Vs Jagdish and Others, Smt. Asiyabai and Others Bhawut Singh and Others Vs Smt. Asiyabai and Others

Madhya Pradesh High Court · (2011) ILR (MP) 2134 : (2011) 4 MPHT 277

Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 2, 5, 8

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High Courts30 Jun 2011Dismissed

Dr. Ashok Virang Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2011) 2 JLJ 303

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5High Court of Madhya Pradesh Rules, 2008 — Rule 13, 13(1), 13(2), 4(1), 4(10)Madhya Pradesh Public Service (Promotion) Rules, 2002 — Rule 4(2), 6(1), 7, 7(7), 7(8)

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High Courts29 Jun 2011Allowed

Prahalaad Kurmi and Others Vs State of M.P.

Madhya Pradesh High Court · (2011) 3 MPJR 153

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(2)(v)

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High Courts29 Jun 2011Allowed

Ram Akhtyar and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) 3 MPJR 120

Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 319, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 207, 294

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High Courts28 Jun 2011Dismissed

State of M.P. and Another Vs Smt. Zubeda Bano and Another

Madhya Pradesh High Court · (2011) ILR (MP) 2302 : (2011) 4 MPJR 144

Civil Procedure Code, 1908 (CPC) — Section 96Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 33A

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High Courts28 Jun 2011Dismissed

B.L. Nanda Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 2011 MP 151 : (2011) ILR (MP) 1954 : (2011) 5 MPHT 188 : (2011) 4 MPLJ 83

Mineral Concession Rules, 1960 — Rule 22(4), 22D

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High Courts28 Jun 2011Allowed

Sakir Mewati and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) CriLJ 4469 : (2011) 2 JLJ 245

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 21, 22, 26, 32

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High Courts28 Jun 2011Allowed

Abdul Razzaq Vs State of M.P. and Others

Madhya Pradesh High Court · (2011) 130 FLR 464

Constitution of India, 1950 — Article 226

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High Courts28 Jun 2011Allowed

Dr. Smt. Ansuiya Paraste Vs State of M.P. and another

Madhya Pradesh High Court · (2011) 130 FLR 936

Constitution of India, 1950 — Article 226

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High Courts28 Jun 2011Dismissed

Krishna Kumar Gupta Vs State of M.P. and Another

Madhya Pradesh High Court · (2011) ILR (MP) 1947 : (2011) 3 MPJR 133

Constitution of India, 1950 — Article 226, 309Fundamental Rules — Rule 56(3)Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(1)

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High Courts28 Jun 2011

Rahul Vs State of M.P.

Madhya Pradesh High Court · (2011) 4 MPHT 113

Penal Code, 1860 (IPC) — Section 114, 195A, 307, 34

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High Courts28 Jun 2011Dismissed

Pushpa Jajodia (Smt.) and Others Vs M.P. Housing Board, Bhopal and Others

Madhya Pradesh High Court · (2011) ILR (MP) 2333 : (2011) 4 MPHT 328

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High Courts27 Jun 2011Allowed

Mamta and Another Vs Rajaram and Others

Madhya Pradesh High Court · (2012) 2 TAC 62

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High Courts27 Jun 2011Dismissed

Rashtra Bhartishiksha Mahavidyalay Vs National Council for Teacher Education and Others

Madhya Pradesh High Court · (2011) ILR (MP) 2119 : (2011) 3 MPJR 138

Civil Procedure Code, 1908 (CPC) — Section 141, 20Constitution of India, 1950 — Article 136, 226, 226(1)States Reorganisation Act, 1956 — Section 51, 51(2)

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High Courts27 Jun 2011Allowed

Mrs. Shukla Wassan Vs State of M.P.

Madhya Pradesh High Court · (2011) 4 MPHT 374

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 17(1), 17(2), 17(4), 2Prevention of Food Adulteration Rules, 1955 — Rule 32

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