COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,133 of 2,383

High Courts09 Aug 2011Dismissed

Prahlad and Others Vs Jamuna Bai/Jamnabai (Deceased) and Others

Madhya Pradesh High Court · (2012) ILR (MP) 2153 : (2013) 1 MPHT 12

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 68, 73Madhya Pradesh Land Revenue Code, 1959 — Section 110

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High Courts09 Aug 2011Allowed

Archana Mourya Vs Madhya Pradesh Bhoj Open University

Madhya Pradesh High Court · (2012) 1 MPHT 31 : (2012) 1 MPLJ 85

Constitution of India, 1950 — Article 15(4), 16(4), 226, 341, 342

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High Courts08 Aug 2011

Satish Lodhi Vs State of M.P.

Madhya Pradesh High Court · (2012) ILR (MP) 632

Contempt of Courts Act, 1971 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 439High Court of Madhya Pradesh Rules, 2008 — Rule 4

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High Courts08 Aug 2011Allowed

Narsinghlal Vs M/s. Fatehchand Jaidev and Others

Madhya Pradesh High Court · (2012) 1 MPHT 83

Civil Procedure Code, 1908 (CPC) — Section 15, 19

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High Courts08 Aug 2011Dismissed

State of M.P. Vs Vijaya Bai and Others

Madhya Pradesh High Court · (2011) ILR (MP) 3093

Civil Procedure Code, 1908 (CPC) — Section 80, 9Madhya Pradesh Land Revenue Code, 1959 — Section 115, 158, 57(2), 57(3)

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High Courts08 Aug 2011Dismissed

Raghuveer Prasad Vs Ram Kishan and Others

Madhya Pradesh High Court · (2011) 3 MPJR 344

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 23 Rule 3, Order 41 Rule 27, Order 6 Rule 17, 100

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High Courts08 Aug 2011Allowed

Govind and Others Vs Smt. Paribai and Others

Madhya Pradesh High Court · (2011) 08 MP CK 0011

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 3Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(a), 13

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High Courts08 Aug 2011Allowed

Shankarlal and Another Vs Bakshibai and Others

Madhya Pradesh High Court · (2013) ACJ 242

Motor Vehicles Act, 1988 — Section 147, 149(2)

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High Courts05 Aug 2011

Dewas Soya Ltd. Vs Additional Commissioner of Income Tax

Madhya Pradesh High Court · (2012) 349 ITR 676(1)

Income Tax Act, 1961 — Section 139, 142, 143, 143(2), 143(3)

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High Courts05 Aug 2011

Resham Kunwarbai and Others Vs Madanlal and Another

Madhya Pradesh High Court · (2012) ACJ 2236

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High Courts05 Aug 2011

Sudha Vs Patel Traders and Others

Madhya Pradesh High Court · (2012) 2 TAC 808

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High Courts05 Aug 2011

Dewas Soya Ltd. Vs Additional Commissioner of Income Tax, Range-1

Madhya Pradesh High Court · (2012) 349 ITR 676 : (2012) 205 TAXMAN 117

Income Tax Act, 1961 — Section 139, 142, 143, 143(2), 143(3)

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High Courts04 Aug 2011Allowed

Shivram Vs State of M.P.

Madhya Pradesh High Court · (2012) ILR (MP) 166

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

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High Courts04 Aug 2011Allowed

Rinku @ Yatendra Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2011) ILR (MP) 3200 : (2011) 3 JLJ 293 : (2012) 2 MPHT 413 : (2011) 4 MPJR 194

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 45, 47, 73

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High Courts04 Aug 2011

Kastoorchand Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2011) 3 JLJ 250

Criminal Procedure Code, 1973 (CrPC) — Section 161, 216, 226, 227, 228Penal Code, 1860 (IPC) — Section 149, 323, 325

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High Courts03 Aug 2011

Ramchandra (deceased) through L.Rs. and Others Vs Smt. Shakuntala Joshi and Others

Madhya Pradesh High Court · (2011) 5 MPHT 394

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13

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High Courts03 Aug 2011Allowed

State Citizen Sakh Sahkarita Maryadit Dabra (the) Vs Collector, Gwalior, Distt. Gwalior and Another

Madhya Pradesh High Court · (2011) 3 MPJR 363

Constitution of India, 1950 — Article 14, 19(1)(g), 226Criminal Procedure Code, 1973 (CrPC) — Section 144Reserve Bank of India Act, 1934 — Section 45H, 45I, 45I(c)(e), 45IA, 45IA

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High Courts03 Aug 2011Dismissed