High Courts06 Mar 2012Dismissed
Kanchhedilal Kori Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 03 MP CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 409
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Madhya Pradesh High Court judgments
47,657 judgments · page 1,092 of 2,383
High Courts06 Mar 2012Dismissed
Rewaram Byare and another Vs State of MP and others
Madhya Pradesh High Court · (2012) 03 MP CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 482Penal Code, 1860 (IPC) — Section 224, 225, 34, 353
High Courts06 Mar 2012
Isem Singh Morye Vs MP Hastashilp Vikas Nigam Ltd. and others
Madhya Pradesh High Court · (2012) 03 MP CK 0090
Penal Code, 1860 (IPC) — Section 282, 287, 420, 468
High Courts06 Mar 2012Allowed
Smt. Shano Vs Arshad Qureshi
Madhya Pradesh High Court · (2012) 03 MP CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts06 Mar 2012Dismissed
V.S. Kshetriya Vs Pradeepdhar Tejbali Singh Parihar Vs Pradipdhar Dwivedi
Madhya Pradesh High Court · (2012) 03 MP CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 166, 167, 420, 468, 471
High Courts06 Mar 2012Dismissed
Yashwant and Others Vs Gyan Singh and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0070
High Courts06 Mar 2012Allowed
Nisar Ahmed Vs State of MP
Madhya Pradesh High Court · (2012) 1 JLJ 406
Criminal Procedure Code, 1973 (CrPC) — Section 427Identification of Prisoners Act, 1920 — Section 4, 5Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts06 Mar 2012Dismissed
Jagdish Singh Alias Jagdish Pratap Singh Vs Mohanlal Agrawal and Others
Madhya Pradesh High Court · (2012) ILR (MP) 982
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Transfer of Property Act, 1882 — Section 52
High Courts06 Mar 2012Dismissed
Smt. Vimlabai and Others Vs Smt. Mangibai and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0052
High Courts06 Mar 2012
Santosh Kumar Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1670
Criminal Procedure Code, 1973 (CrPC) — Section 222, 374(2)Penal Code, 1860 (IPC) — Section 294, 34, 354
High Courts06 Mar 2012
State of M.P. Vs Mukesh
Madhya Pradesh High Court · (2012) ILR (MP) 1676
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 392, 397
High Courts06 Mar 2012
Ashok Dubey Vs Badri Prasad Meena
Madhya Pradesh High Court · (2013) ALLMR(Cri) 112 : (2012) 3 MPLJ 704
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Mar 2012Dismissed
Hastimal Jain Vs Sohan Singh Rajput
Madhya Pradesh High Court · (2012) 03 MP CK 0116
High Courts05 Mar 2012Dismissed
Ghasiram and Others Vs Keshar Singh and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0112
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts05 Mar 2012Dismissed
Smt. Geetabai Vs Gram Panchayat, Titrod and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0111
High Courts05 Mar 2012Dismissed
Devchandraji Patidar and Another Vs Premchandra Patidar and Another
Madhya Pradesh High Court · (2012) 03 MP CK 0110
High Courts05 Mar 2012
Singhal Tent House Ratlam Vs Smt. Umadevi Rathi
Madhya Pradesh High Court · (2012) 03 MP CK 0104
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts05 Mar 2012Allowed
Atul Kumar Jain Vs Smt. Deepa Mathur and Others
Madhya Pradesh High Court · (2012) 03 MP CK 0092
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts05 Mar 2012Dismissed
Prem Singh Vs Madiya Dattak and Another
Madhya Pradesh High Court · (2012) 03 MP CK 0089
High Courts05 Mar 2012Dismissed
Deepak Kumar Vs Narvada Prasad
Madhya Pradesh High Court · (2012) 03 MP CK 0057
Constitution of India, 1950 — Article 227