High Courts07 Aug 2024Dismissed

Jyoti Sharma @APPELLANT @ Hash Vishnu Goyaland Anr.

Madhya Pradesh High Court · (2024) 08 MP CK 0028

Code of Civil Procedure 1908 — Section 100, Order 41, Rule 27, Order 22 Rule 5Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a)(c) & (f), 13(2), 13(3)Indian Evidence Act. 1872 — Section 68, 73, 101, 102, 116
High Courts07 Aug 2024Dismissed

Amir Khan s/o Shri Mohd. Shahzad @APPELLANT @ Hash 1. State Of Madhya Pradesh Through Police Station Hoshangabad Kotwali District Narmadapuram (MP) & Anr.

Madhya Pradesh High Court · (2024) 08 MP CK 0026

Code of Criminal Procedure 1973 — Section 155(2), 156(1), 161, 320, 482Indian Penal Code 1860 — Section 34, 294, 299, 300, 302, 304, 304-A, 306, 320, 323, 376, 420, 452, 468, 471, 511, and 120-BProtection of Children from Sexual Offences Act (POCSO) — Section 8
High Courts05 Aug 2024Dismissed

Jitendra Vs The State Of Madhya Pradesh

Madhya Pradesh High Court · (2024) 08 MP CK 0020

Code of Criminal Procedure, 1973 — Section 374, 383Protection of Children from Sexual Offences, 2012 — Section 9(m), 10, 30(1)Indian Penal Code, 1860 — Section 354
High Courts02 Aug 2024Dismissed

Santoshbai Vs The State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2024) 08 MP CK 0016

Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 14A(2), 3(1)(r), 3(1)(f), 3(1) (s), 3(2)(v),3(2)(va), 18, 18AIndian Penal Code, 1860 — 420, 467, 468, 471, 120B, 406, 294, 506, 419Code of Criminal Procedure 1973 — 228
High Courts31 Jul 2024Allowed

Sangita Vs The State Of Madhya Pradesh

Madhya Pradesh High Court · (2024) 07 MP CK 0047

Code of Criminal Procedure, 1973 — 397, 401Indian Penal Code, 1860 — Section 107, 109, 306Code of Criminal Procedure 1973 — 228
High Courts31 Jul 2024Disposed Off

Gulab Singh And Others Vs The State Of Madhya Pradesh

Madhya Pradesh High Court · (2024) 07 MP CK 0044

Code of Criminal Procedure 1973 — Section 357(3), 374Indian Penal Code 1860 — Section 324/34, 325/34, 323/34, 427, 294, 506/34, 326/34Probation of Offenders Act, 1958 — Section 4, 5, 12, 15