High Courts10 Jul 2012
Sabir Ali and others Vs State of M.P.
Madhya Pradesh High Court · (2012) 3 JLJ 65 : (2013) 1 MPHT 173
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 307, 325, 34, 439, 439(4)
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Madhya Pradesh High Court judgments
47,657 judgments · page 1,068 of 2,383
High Courts10 Jul 2012Allowed
Suresh Pal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2395 : (2012) 4 MPLJ 415
High Courts10 Jul 2012Allowed
Nathuram Vs Babulal and Others
Madhya Pradesh High Court · AIR 2012 MP 170
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92
High Courts10 Jul 2012
Sonal K. Ameen (Mrs.) Vs Dr. Mrs. Neena V. Patel and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1743 : (2012) 4 MPJR 308
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 173, 192Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 466
High Courts10 Jul 2012
Kishan Vs Mohd. Amjad and Others
Madhya Pradesh High Court · (2013) ACJ 1004
Motor Vehicles Act, 1988 — Section 173
High Courts10 Jul 2012Allowed
Baheed Khan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2012 MP 188 : (2012) ILR (MP) 2385 : (2012) 3 MPLJ 708
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 237, 248Waqf Act, 1995 — Section 13, 23, 25, 54, 55
High Courts09 Jul 2012Allowed
Suresh Pandey Vs State
Madhya Pradesh High Court · (2012) 2 JLJ 377
Penal Code, 1860 (IPC) — Section 107, 109, 306
High Courts09 Jul 2012Dismissed
Mohd. Iqbal Khan and Others Vs Late Manzoor Ahmad Khan and Others
Madhya Pradesh High Court · (2012) 4 MPHT 173
Transfer of Property Act, 1882 — Section 54
High Courts09 Jul 2012Dismissed
Abdul Sattar Vs Laxman Prasad and Others
Madhya Pradesh High Court · AIR 2012 MP 168
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Jul 2012
Vishnu Giri Vs State of M.P.
Madhya Pradesh High Court · (2012) 2 JLJ 443
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts06 Jul 2012Allowed
Kabul Singh and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) 5 MPHT 486
Civil Procedure Code, 1908 (CPC) — Section 11, 80, 9Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 12, 12(1), 12(2)
High Courts05 Jul 2012Dismissed
L.N. Kailashia Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPJR 128
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 26, 30, 31, 33, 34
High Courts05 Jul 2012Allowed
Sandeep Sahu and Others Vs Vijay Sahu
Madhya Pradesh High Court · (2012) ILR (MP) 2307
Criminal Procedure Code, 1973 (CrPC) — Section 181, 482Penal Code, 1860 (IPC) — Section 406
High Courts05 Jul 2012Dismissed
Chandrabhan Singh and Another Vs Ganpat Singh and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1917 : (2012) 4 MPJR 31
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 190
High Courts05 Jul 2012Dismissed
Rajabhaiya Gupta Vs Kamlabai and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1656
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(p), Order 7 Rule 11
High Courts05 Jul 2012Allowed
Ram Prakash Singh Tomar and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2122
Constitution of India, 1950 — Article 226
High Courts05 Jul 2012Dismissed
Satyendra Narayan Prasad Vs Rani Durgavati Vishwavidyalaya
Madhya Pradesh High Court · AIR 2013 MP 29 : (2013) 1 MPHT 42 : (2013) 1 MPLJ 444
High Courts05 Jul 2012Dismissed
Raja Bhaiya Gupta Vs Kamla Bai and Others
Madhya Pradesh High Court · (2012) 4 MPJR 305
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(p), Order 7 Rule 11
High Courts05 Jul 2012
Gunmala Shanti Foundation Trust's Vs V.S. Niranjan
Madhya Pradesh High Court · (2013) ILR (MP) 141