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Madhya Pradesh High Court judgments

47,657 judgments · page 1,051 of 2,383

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High Courts28 Aug 2012Dismissed

K.S. Oils Ltd., Morena Vs Madhya Pradesh Kshetra Vidyut Vitaran Company Ltd. Bhopal and Others

Madhya Pradesh High Court · AIR 2013 MP 77 : (2012) ILR (MP) 2425 : (2012) 4 MPHT 406 : (2012) 4 MPLJ 479

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High Courts28 Aug 2012

Ashok Kumar Jain Vs High Court of Madhya Pradesh

Madhya Pradesh High Court · (2012) 5 MPHT 132

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High Courts28 Aug 2012Dismissed

Smt. Kalabai Jaiswal Vs District Collector, Jhabua and Another

Madhya Pradesh High Court · (2013) ILR (MP) 50 : (2013) 1 MPHT 314

Constitution of India, 1950 — Article 226
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High Courts28 Aug 2012

M/s Balashankar Traders and Others Vs M/s Jhanwar Ice and Cold Storage and Others

Madhya Pradesh High Court · (2013) 1 MPHT 524 : (2013) 2 MPLJ 270

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
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High Courts28 Aug 2012

Nageshwara and Another Vs District Collector State of M.P. and Others

Madhya Pradesh High Court · (2012) 08 MP CK 0028

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High Courts27 Aug 2012Allowed

Onkar Yadav Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 771

Contract Act, 1872 — Section 5, 7
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High Courts27 Aug 2012Allowed

N.S. Chouhan Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2012) 08 MP CK 0209

Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 16
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High Courts27 Aug 2012

Kundanmal Jain Vs State of M.P.

Madhya Pradesh High Court · (2012) 08 MP CK 0121

Criminal Procedure Code, 1973 (CrPC) — Section 200, 438Penal Code, 1860 (IPC) — Section 420, 467, 468
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High Courts27 Aug 2012Dismissed

Balaram Vs State of M.P. and Others

Madhya Pradesh High Court · (2012) 08 MP CK 0120

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High Courts26 Aug 2012

Vijayesh Rana Vs The Assistant Registrar, Firms and Societies and Others

Madhya Pradesh High Court · (2012) 08 MP CK 0217

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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High Courts24 Aug 2012Allowed

Waris Mohammad and Others Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 08 MP CK 0292

Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
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High Courts24 Aug 2012Allowed

Lakhan Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 08 MP CK 0291

Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts24 Aug 2012Dismissed

State of Madhya Pradesh Vs Hiralal, Parsram, Bharat and Prakash alias Om Prakash

Madhya Pradesh High Court · (2012) 08 MP CK 0254

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 307, 34
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High Courts24 Aug 2012Dismissed

State of Madhya Pradesh Vs Ishwarde Jatav, Prem Bai and Mukesh Jatav

Madhya Pradesh High Court · (2012) 08 MP CK 0253

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
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High Courts24 Aug 2012Dismissed

Sunil Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 08 MP CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307
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High Courts24 Aug 2012

Vikram Vishwavidyalaya, Ujjain and Others Vs Dr. Parag Dalal and Others etc.

Madhya Pradesh High Court · (2012) 08 MP CK 0114

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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High Courts24 Aug 2012Allowed

Sugram and Another Vs State of M.P.

Madhya Pradesh High Court · (2012) ILR (MP) 2246

Penal Code, 1860 (IPC) — Section 302, 304, 324, 34, 427
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High Courts24 Aug 2012

M.M. Mudgal Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2012) ILR (MP) 2651

Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10(iv), 27
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High Courts24 Aug 2012

Shri. Rawatpura Sarkar, Lok Kalyan Trust and Others Vs The Rajiv Gandhi Prodyogik Vishwavidyalaya and Others

Madhya Pradesh High Court · (2012) 08 MP CK 0035

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High Courts24 Aug 2012

Mutkai Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 08 MP CK 0027

Penal Code, 1860 (IPC) — Section 307, 308, 320, 324
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