COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,030 of 2,383

High Courts08 Oct 2012Allowed

Smt. Sonal alias Himanshi Tanwani Vs Deepak Tanwani

Madhya Pradesh High Court · (2012) 10 MP CK 0064

Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13

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High Courts08 Oct 2012

Radhacharan Sharma Vs State of M.P. thr. Collector

Madhya Pradesh High Court · (2012) ILR (MP) 2956 : (2012) 5 MPHT 350

Civil Procedure Code, 1908 (CPC) — Section 100, 51Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5

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High Courts08 Oct 2012Allowed

Subhash Chand Jain Vs Natthu Singh and Another

Madhya Pradesh High Court · (2013) ILR (MP) 296

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts08 Oct 2012

Madhya Pradesh Poorve Kshetra Vidtut Vitran Company Ltd. Vs Presiding Officer Appellate Authority and Another

Madhya Pradesh High Court · (2013) ILR (MP) 557

Constitution of India, 1950 — Article 226, 227Electricity Act, 2003 — Section 127Limitation Act, 1963 — Section 14, 5

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High Courts08 Oct 2012

Jailal Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 10 MP CK 0024

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50

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High Courts08 Oct 2012

Amar Nath Singh Vs State of MP and Others

Madhya Pradesh High Court · (2012) 10 MP CK 0022

Constitution of India, 1950 — Article 226

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High Courts08 Oct 2012

Rajesh Thapak Vs The State of MP and Others

Madhya Pradesh High Court · (2012) 10 MP CK 0021

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High Courts05 Oct 2012Dismissed

Kallu @ Dharmendra Rawat Vs State of M.P.

Madhya Pradesh High Court · (2013) 1 MPLJ 587

Criminal Procedure Code, 1973 (CrPC) — Section 328, 439Penal Code, 1860 (IPC) — Section 294, 302, 323, 325, 336

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High Courts05 Oct 2012Dismissed

Ganje @ Gajraj and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 10 MP CK 0156

Criminal Procedure Code, 1973 (CrPC) — Section 236, 237Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 201, 302, 304B, 34

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High Courts05 Oct 2012Allowed

Smt. Kajal Vashisth Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · (2012) 10 MP CK 0155

Essential Commodities Act, 1955 — Section 6A

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High Courts05 Oct 2012

Bhartiya Co-operative Gramin Vikas Evam Nirman Vs State of M.P. and Others

Madhya Pradesh High Court · (2012) 10 MP CK 0143

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High Courts05 Oct 2012

Suraj and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 10 MP CK 0124

Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 34, 392, 411

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High Courts05 Oct 2012Allowed

Smt. Raj Kumar i Vs State of M.P.

Madhya Pradesh High Court · (2012) 10 MP CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A

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High Courts05 Oct 2012Allowed

Shyam Kishore Vs State of M.P.

Madhya Pradesh High Court · (2012) 10 MP CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 306, 34

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High Courts05 Oct 2012Allowed

Deenu @ Deena and Another Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 10 MP CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 307, 34, 451, 506

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High Courts05 Oct 2012Allowed

Meera Buksha Vs State of M.P.

Madhya Pradesh High Court · (2012) 10 MP CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 394

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High Courts05 Oct 2012Allowed

Kallu and another Vs State of M.P.

Madhya Pradesh High Court · (2012) 10 MP CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 294, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts05 Oct 2012Dismissed

State of Madhya Pradesh and Another Vs Dr. Subhash Jain and Another

Madhya Pradesh High Court · (2012) 10 MP CK 0082

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High Courts05 Oct 2012

Dhari Yadav and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 10 MP CK 0074

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 392, 394, 397

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High Courts05 Oct 2012

Municipal Council, Morena and Another Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2012) 10 MP CK 0065

Madhya Pradesh Municipalities Act, 1961 — Section 110, 121(1), 126, 160, 168(7)

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