High Courts21 Nov 2012Allowed
M.P. State Electricity Board Vs P.N. Verma
Madhya Pradesh High Court · (2013) ILR (MP) 564 : (2013) 1 MPLJ 374
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,020 of 2,383
High Courts21 Nov 2012Dismissed
Rajoo alias Ramakant and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0107
Constitution of India, 1950 — Article 39APenal Code, 1860 (IPC) — Section 34, 376
High Courts21 Nov 2012Dismissed
Executive Engineer, Madhya Pradesh Grah Nirman Mandal Vs Smt. Vimla Devi (deceased), Through grand daughter Ku. Anjali and Land Acquisition Officer
Madhya Pradesh High Court · (2012) 11 MP CK 0106
Land Acquisition Act, 1894 — Section 18, 23(2), 28, 32, 54
High Courts21 Nov 2012
Khubchand @ Kubbi and four Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0101
Penal Code, 1860 (IPC) — Section 294, 302, 323, 34, 427
High Courts21 Nov 2012
Dewan Singh Maravi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 313, 326Penal Code, 1860 (IPC) — Section 326
High Courts21 Nov 2012Allowed
Ramai Singh Vs Bharamal Dairy Farm, Prop. Amrit Lal Makhija
Madhya Pradesh High Court · (2012) 11 MP CK 0091
Workmens Compensation Act, 1923 — Section 30
High Courts21 Nov 2012Allowed
Shri Krishna Kumar Sethi Vs Union of India
Madhya Pradesh High Court · (2012) 11 MP CK 0090
Railway Claims Tribunal Act, 1987 — Section 23
High Courts21 Nov 2012Allowed
Satya Narayan Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0088
Constitution of India, 1950 — Article 226
High Courts21 Nov 2012Dismissed
Kunwarji Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0087
Penal Code, 1860 (IPC) — Section 307, 324
High Courts21 Nov 2012Allowed
Hari Singh and one another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0060
Penal Code, 1860 (IPC) — Section 325, 34, 341, 506
High Courts21 Nov 2012Dismissed
Paras Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 308 : (2013) 4 MPHT 41
High Courts20 Nov 2012
Mahendra Singh Sikarwar Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2736 : (2013) 2 JLJ 191 : (2013) 1 MPLJ 432
High Courts20 Nov 2012Allowed
Om Prakash and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2836 : (2013) 1 MPHT 288
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts20 Nov 2012Allowed
Jagdish Vs State of M.P.
Madhya Pradesh High Court · (2013) 1 JLJ 255
Penal Code, 1860 (IPC) — Section 299, 300, 307, 308
High Courts20 Nov 2012Dismissed
Bhagwandas Vs Ashok Kumar
Madhya Pradesh High Court · (2013) 2 JLJ 238 : (2013) 2 MPHT 225
Civil Procedure Code, 1908 (CPC) — Section 96Madhya Pradesh Land Revenue Code, 1959 — Section 248Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c), 13(1)
High Courts20 Nov 2012Dismissed
Kalpana Raikwar Vs Narmada Prasad Raikwar
Madhya Pradesh High Court · (2013) 2 DMC 80
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401
High Courts19 Nov 2012Allowed
National Insurance Co. Ltd. Vs Lalla Ram Kewat
Madhya Pradesh High Court · (2013) 137 FLR 359
Workmens Compensation Act, 1923 — Section 30, 4(c)
High Courts19 Nov 2012
Radheshyam Heeralal Kalota Vs State of M.P.
Madhya Pradesh High Court · (2013) 2 JLJ 55
Criminal Procedure Code, 1973 (CrPC) — Section 222, 374Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
High Courts09 Nov 2012
Dharm Singh and Others Vs State of Madhya Pradesh State of Madhya Pradesh Vs Vrikhbhan and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 315, 357(3)Penal Code, 1860 (IPC) — Section 148, 149, 302, 34, 421
High Courts09 Nov 2012
Shri Swamiji Maharaj Jansahyog Shiksha Samiti Vs The State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0117