High Courts28 Nov 2025Allowed
Ajay Nanda Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1906
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2025
529 judgments · page 9 of 27
High Courts28 Nov 2025Dismissed
Lokendra Gurjar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1905
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023-Section 103(2), 109, 190, 191(2), 191(3), 238Arms Act, 1959-Section 25, 27
High Courts28 Nov 2025
Leela Bai Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1904
Madhya Pradesh Land Revenue Code Act, 1959-Section 250
High Courts28 Nov 2025Disposed Of
Uday Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1902
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Code Of Criminal Procedure, 1973-Section 437(3)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 103(1), 115(2)
High Courts28 Nov 2025Dismissed
Sanat Kumar And Others Vs Murti Shriram Mandir Nelkheda Th.Sanraks
Madhya Pradesh High Court · (2025) 11 MP CK 1901
Constitution Of India, 1950-Article 141Code Of Civil Procedure, 1908- Section 96, 151, 158(1)(b), Order 23 Rule 3A
High Courts28 Nov 2025Allowed
Lalita Vs Rami Bai And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1900
Constitution Of India, 1950-Article 226Code Of Civil Procedure, 1908- Order 7 Rule 11Madhya Pradesh Nagar Palika Niravachan Niyam, 1994- Rule 4, 5, 6, 6(5), 9A, 21
High Courts28 Nov 2025Disposed Of
Sarthak Landcon Pvt. Ltd. Through Authorised Signatory Balram Mathur Vs Akila Bi Through Power Of Attorney Mohabbat And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1899
Limitation Act, 1963- Article 65Code Of Civil Procedure, 1908- Section 151, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Transfer Of Property Act, 1882- Section 5, 40, 53A, 54, 55
High Courts27 Nov 2025Dismissed
Vishal Bamoriya Vs Punjab And Sind Bank And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1916
Constitution Of India, 1950-Article 226Punjab And Sind Bank (Officers') Service Regulations, 1982- Regulation 47, 48
High Courts27 Nov 2025Allowed
Brahmswaroop Sharma (Dead) Through Lr Ashwini Kumar Vs Kiran Sharma
Madhya Pradesh High Court · (2025) 11 MP CK 1917
Constitution Of India, 1950-Article 142Family Courts Act, 1984-Section 19Indian Penal Code, 1860-Section 370(2)
High Courts27 Nov 2025Disposed Of
In Re Suo Motu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1915
Constitution Of India, 1950-Article 21, 116, 226Medical Termination Of Pregnancy Rules, 2003-Rule 3BMedical Termination Of Pregnancy Act, 1971-Section 3(2), 3(2)(b), 3(3), 3(4)(a), 5
High Courts27 Nov 2025Dismissed
Radhelal Rawat And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1914
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 61(2), 308(2), 308(5), 308(7)Code Of Criminal Procedure, 1973-Section 482
High Courts27 Nov 2025Allowed
Beerval Singh Parihar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1912
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 80, 85Dowry Prohibition Act, 1961-Section 3, 4
High Courts27 Nov 2025Allowed
Rambabu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1911
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194, 483Bharatiya Nyaya Sanhita, 2023-Section 108, 238
High Courts27 Nov 2025Allowed
Sourabh Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1910
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 316(5), 318(4), 336(3), 338, 340(2)Prevention Of Corruption Act, 1988-Section 13
High Courts27 Nov 2025Allowed
Yogesh Vs Ramgopal
Madhya Pradesh High Court · (2025) 11 MP CK 1909
Negotiable Instruments Act, 1881-Section 138
High Courts26 Nov 2025Dismissed
Chandresh Rathore Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1926
Constitution Of India, 1950-Article 14, 16, 226
High Courts26 Nov 2025Dismissed
Aditya Prasad Vs Perena Gupta
Madhya Pradesh High Court · (2025) 11 MP CK 1925
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 13, 13(c), 44AFamily Proceedings Act, 1980-Section 39
High Courts26 Nov 2025Dismissed
Maheshwari Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1924
Constitution Of India, 1950-Article 226
High Courts26 Nov 2025Disposed Of
Dr. Arun Prakash Bukharia Vs State Of M.P. And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1923
Madhya Pradesh Civil Services (Pension) Rules, 1976-Rule 15A
High Courts26 Nov 2025
Vandana Chaudhary Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 1922
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(r), 3(1)(s), 3(2)(va), 14(2), 15ABharatiya Nagarik Suraksha Sanhita, 2023-Section 193, 346, 482Bharatiya Nyaya Sanhita, 2023-Section 115(2), 296, 351(2)