High Courts10 Nov 2025Allowed
Anil Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 1996
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2025
529 judgments · page 14 of 27
High Courts07 Nov 2025Allowed
Sanjay Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 2012
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 437(3), 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 3(5), 75(1)(II), 351(2)
High Courts07 Nov 2025Allowed/ Disposed Of
Punabai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2011
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 308(2)
High Courts07 Nov 2025Allowed
Chhindami Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2009
Wild Life Protection Act, 1972-Section 27(1)(3), 29, 31Indian Forest Act, 1927-Section 26(1)(ja), 33(1)(ga)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(2), 480(3), 482
High Courts07 Nov 2025Allowed/ Disposed Of
Rajnarayan Pandey And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2008
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 117(2), 118(1), 296, 351(2)
High Courts07 Nov 2025Disposed Of
Alok Garg Vs Mithlesh Srivastava
Madhya Pradesh High Court · (2025) 11 MP CK 2007
Code Of Civil Procedure, 1908- Order 37, Order 37 Rule 3Madhya Pradesh Accommodation Control Act, 1961-Section 23, 23A, 23C, 23D, 23D(2), 23J
High Courts07 Nov 2025Allowed
Saraswati Gautam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2006
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 64(2)(M), 87, 115(2), 127(4), 351(2)
High Courts07 Nov 2025Disposed Of
Subhash Yadav Vs Tate Of Madhya Pradesh Through Principal Secretgary Departmtn Of Revenue And Others
Madhya Pradesh High Court · (2025) 11 MP CK 2005
Madhya Pradesh Land Revenue Code Act, 1959-Section 44(2), 250
High Courts06 Nov 2025Allowed
Balkishan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 2020
Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 96, 137(2), 142Protection Of Children From Sexual Offences Act, 2012-Section 5L, 6, 17Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483
High Courts06 Nov 2025Allowed
Arjun Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2019
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts06 Nov 2025Allowed
Sonu Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2025) 11 MP CK 2018
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 87, 115(2), 137(2), 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 5(1), 6
High Courts06 Nov 2025Allowed
Abhayraj Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2017
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 480(3), 483Bharatiya Nagarik Suraksha Sanhita, 2023-Section 64(2)(m), 87, 115(2), 137(2), 351(2)Protection Of Children From Sexual Offences Act, 2012-Section 5(1), 6
High Courts06 Nov 2025Allowed
Balram Verma And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2016
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(1), 34(2), 46(1)
High Courts06 Nov 2025Disposed Of
Anil Singh Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2015
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Narcotic Drugs And Psychotropic Substances, Act, 1985-Section 8, 21, 22Madhya Pradesh Drugs (Control) Act, 1949-Section 5, 13
High Courts06 Nov 2025Allowed
Ravi Kumar Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2014
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Code Of Criminal Procedure, 1973-Section 439Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts04 Nov 2025Allowed
Chetan Vishwakarma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2028
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(1)(ka), 34(2)
High Courts04 Nov 2025Disposed Of
Ruchita Agnihotri Vs Jagdish Prasad And Others
Madhya Pradesh High Court · (2025) 11 MP CK 2027
Hindu Succession Act, 1956-Section 6, 8, 9, 19, 30
High Courts04 Nov 2025Disposed Of
Anshuman Pathak @ Tarun Pathak Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2026
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 64, 87
High Courts04 Nov 2025Allowed
Bhagwat Prasad Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2025
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 108
High Courts04 Nov 2025Allowed
Bharat Singh Bundela Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2025) 11 MP CK 2024
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)