High Courts15 Feb 2024Dismissed/Disposed Of
Brijesh Ahirwar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0044
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 376(2)(n), 506
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2024
822 judgments · page 35 of 42
High Courts15 Feb 2024Allowed
Aditya Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 204, 420Information Technology Act, 2000 — Section 66D
High Courts15 Feb 2024Allowed
Rajkumar Narang Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 204, 420Information Technology Act, 2000 — Section 66D
High Courts13 Feb 2024Allowed
Laxmi Vs Jagdishchandra And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0051
Motor Vehicles Act, 1988 — Section 173(1)Indian Penal Code, 1860 — Section 278, 337, 338
High Courts13 Feb 2024Dismissed
Shyam Malpani Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0050
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 447, 452, 506
High Courts13 Feb 2024Dismissed
Laxman Prasad Rajak Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0049
Constitution Of India, 1950 — Article 20(2)Indian Penal Code, 1860 — Section 409
High Courts13 Feb 2024Dismissed
Sonu Saxena And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27, 118, 134
High Courts13 Feb 2024
Savita Vishwakarma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 115, 120(B), 201, 203, 302
High Courts13 Feb 2024Allowed
Vijay Bhilala Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 300(1), 437(3), 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts13 Feb 2024Allowed
Rajendra Kumar Lakhera Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376(A)(B), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5L, 5M, 6
High Courts12 Feb 2024
Mathura Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 323, 324
High Courts12 Feb 2024Allowed
Victim X (Madhya Pradesh) Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0036
Medical Termination Of Pregnancy Act, 1971 — Section 3, 392), 4, 5(1)
High Courts12 Feb 2024
Munim Ahirwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0035
Code Of Criminal Procedure, 1973 — Section 374, 389(1)Indian Penal Code, 1860 — Section 323, 460
High Courts12 Feb 2024
Zaid Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0034
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 452Arms Act, 1959 — Section 25(1B)(B)
High Courts12 Feb 2024Disposed Of
Dule Singh Vs Poonam Jaiswal And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0033
Constitution Of India, 1950 — Article 227Madhya Pradesh Municipalities Act, 1961 — Section 20
High Courts12 Feb 2024Allowed
Sachin Pal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 326, 506
High Courts09 Feb 2024Allowed/Disposed Of
Rahul Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts09 Feb 2024Allowed/Disposed Of
Kartikay Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306
High Courts08 Feb 2024Allowed
Pritam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts08 Feb 2024Allowed
Ishwar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0018
Code Of Criminal Procedure, 1973 — Section 439