High Courts13 Dec 2022Allowed
Shushila Bai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0093
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(1)(A), 34(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2022
1,355 judgments · page 6 of 68
High Courts13 Dec 2022Allowed
Narendra Parihar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0092
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Dec 2022
Jeet @ Indrajeet And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0091
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 25(1B), 34, 324
High Courts13 Dec 2022Disposed Of
Arun Kumar Mishra And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0090
Madhya Pradesh Uchcha Nyalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts13 Dec 2022Dismissed
Skandh Dubey Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0089
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3), 190, 200, 203
High Courts13 Dec 2022Allowed
Girish Khosla Vs Ritya Gulati Khosla
Madhya Pradesh High Court · (2022) 12 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 23, 29
High Courts13 Dec 2022Allowed
Shivraj Kundu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471, 506
High Courts13 Dec 2022Allowed
Shivraj Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 301(2), 438, 438(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Dec 2022Allowed
Mukesh Suryawanshi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts12 Dec 2022Allowed
Bisen Alias Bishan Bheel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0075
Indian Penal Code, 1860 — Section 34, 201, 294, 302, 323Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Dec 2022Allowed
Dilip Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 304B, 376, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Dec 2022Allowed
Amit Ahirwar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0073
Indian Penal Code, 1860 — Section 34, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts12 Dec 2022Allowed
Manoj Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0072
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Dec 2022
Pawan Kumar Vs State Of M.P
Madhya Pradesh High Court · (2022) 12 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts12 Dec 2022Allowed
Bhagwan Singh Sehariya Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0070
Indian Penal Code, 1860 — Section 363, 366A, 376(2)NProtection Of Children From Sexual Offences Act, 2012 — Section 5L, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Dec 2022Disposed Of
Sandeep Yadav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0069
Indian Penal Code, 1860 — Section 406, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 5Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000 — Section 6(1)
High Courts12 Dec 2022Dismissed
Ramkishan And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 148, 149, 294, 323, 324, 325, 326, 450, 452, 506II
High Courts12 Dec 2022Allowed
Sunil Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts12 Dec 2022Allowed
Devansu Shukla Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2022) 12 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 409, 420Essential Commodities Act, 1955 — Section 3, 7
High Courts12 Dec 2022Dismissed
Bhanwaribai And Others Vs Madhya Pradesh Election Commission Through Secretary And Others
Madhya Pradesh High Court · (2022) 12 MP CK 0065
Constitution Of India, 1950 — Article 226Madhya Pradesh Panchayat Election Rules, 1994 — Rule 22Madhya Pradesh Panchayati Raj Evam Gram Swaraj Adhiniyam, 1993 — Section 26, 27, 44, 87