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Madhya Pradesh High Court judgments, 2021

1,663 judgments · page 3 of 84

High Courts16 Dec 2021Allowed

Rajesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 12 MP CK 0055

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 59(A)
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High Courts16 Dec 2021Allowed

Dharamveer Jatav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 12 MP CK 0054

Indian Penal Code, 1860 — Section 399, 400, 402Arms Act, 1959 — Section 25, 27Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts15 Dec 2021Allowed

Shivam Gupta Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 12 MP CK 0047

Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 50Madhya Pradesh Drugs (Control) Act, 1949 — Section 5, 13
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High Courts15 Dec 2021Allowed

Bhola @ Bholu Gurjar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 12 MP CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts14 Dec 2021Dismissed

Krishnakant Jha @ Gumti Vs State Of M.P

Madhya Pradesh High Court · (2021) 12 MP CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts14 Dec 2021Allowed

Dinesh Puri Vs State Of MP

Madhya Pradesh High Court · (2021) 12 MP CK 0038

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34, 49A
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High Courts14 Dec 2021Allowed

Suraj Singh Vs State Of M.P

Madhya Pradesh High Court · (2021) 12 MP CK 0037

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts14 Dec 2021Allowed

Vishal Balu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 12 MP CK 0035

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Indian Penal Code, 1860 — Section 34, 294, 323, 452, 506
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